← All Benches
ITAT Pune Bench
17,218 judgments
DY. CIT, CIRCLE-3, NANDED vs BHAURAO CHAVAN SAHAKARI SAKHAR KARKHANA LTD., NANDED
ITA 1017/PUN/2013[2008-09]Status: Disposed4/9/2019AY 2008-09
ASSOCIATION OF MAXILLOFACIAL SURGEONS OF INDIA,PUNE vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 616/PUN/2019[N.A]Status: Disposed3/9/2019
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs M/S. TATA FICOSA AUTOMOTIVE SYSTEMS LTD, PUNE
ITA 2076/PUN/2017[2012-13]Status: Disposed3/9/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs M/S. TATA FICOSA AUTOMOTIVE SYSTEMS LTD, PUNE
ITA 2075/PUN/2017[2013-14]Status: Disposed3/9/2019AY 2013-14
AVINASH NIVRUTI BHOSALE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1239/PUN/2017[2012-13]Status: Disposed3/9/2019AY 2012-13
M/S. N.B BHONDVE DEVELOPERS,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1020/PUN/2017[2008-09]Status: Disposed3/9/2019AY 2008-09
ACIT CIR 2, THANE vs S.C THAKUR & BROTHERS, RAIGAD
ITA 5001/MUM/2011[2006-07]Status: Disposed3/9/2019AY 2006-07
ASSTT.CIT, CIR.1, NASHIK, NASHIK vs SHRI RAJAN BHALCHANDRA DATAR, NASHIK
ITA 427/PUN/2011[2007-08]Status: Disposed3/9/2019AY 2007-08
S.C. THAKUR & BROTHERS,RAIGAD vs ACIT CEN CIR, MUMBAI
ITA 4170/MUM/2011[2006-07]Status: Disposed3/9/2019AY 2006-07
M/S. EKNATH B. HONRAO,PUNE vs INCOME-TAX OFFICER, WARD - 10(5), PUNE
ITA 1135/PUN/2018[2012-13]Status: Disposed30/8/2019AY 2012-13
STAR QUENCHERS SPIRIT P.LTD,AURANGABAD vs JOINT COMMISSIONER OF INCOME TAX, NASHIK
ITA 591/PUN/2017[2011-12]Status: Disposed30/8/2019AY 2011-12
M/S.SANDVIK TOOLING SVERIGE AB,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (INTERNATIONAL TAXATION) CIRCLE - 2, PUNE
ITA 2523/PUN/2017[AAKCS4689N]Status: Disposed30/8/2019
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs SHRI HEMRAJ SHANKARLAL MUNDADA, PUNE
ITA 1306/PUN/2017[2008-09]Status: Disposed30/8/2019AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. RAJMAL LAKHICHAND JEWELLERS PVT. LTD.,
ITA 1426/PUN/2016[2011-12]Status: Disposed30/8/2019AY 2011-12
RAJMAL KAKHICHAND JEWELLERS PVT. LTD.,AHMEDNAGAR vs JOINT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR
ITA 1093/PUN/2016[2011-12]Status: Disposed30/8/2019AY 2011-12
DEPUTY COMMSSIONER OF INCOME-TAX, PUNE vs KUMAR KONDIBA SHINGARE, PUNE
ITA 394/PUN/2015[2006-07]Status: Disposed30/8/2019AY 2006-07
DEPUTY COMMSSIONER OF INCOME-TAX, PUNE vs KUMAR KONDIBA SHINGARE, PUNE
ITA 393/PUN/2015[2005-06]Status: Disposed30/8/2019AY 2005-06
DEPUTY COMMSSIONER OF INCOME-TAX, PUNE vs KUMAR KONDIBA SHINGARE, PUNE
ITA 392/PUN/2015[2004-05]Status: Disposed30/8/2019AY 2004-05
DEPUTY COMMSSIONER OF INCOME-TAX, PUNE vs KUMAR KONDIBA SHINGARE, PUNE
ITA 391/PUN/2015[2003-04]Status: Disposed30/8/2019AY 2003-04
DEPUTY COMMISSIONER OF INCOME-TAX vs KUMAR KONDIBA SHINGARE, PUNE
ITA 182/PUN/2015[2007-08]Status: Disposed30/8/2019AY 2007-08