← All Benches
ITAT Pune Bench
17,218 judgments
SHRI PANDURANG S.S.K. LTD.,SOLAPUR vs INCOME-TAX OFFICER,
ITA 676/PUN/2014[2010-11]Status: Disposed4/9/2019AY 2010-11
SHRI GANESH S.S.K. LTD.,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 665/PUN/2014[2010-11]Status: Disposed4/9/2019AY 2010-11
SHRI GANESH S.S.K. LTD.,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 664/PUN/2014[2009-10]Status: Disposed4/9/2019AY 2009-10
BHIMA S.S.K. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 529/PUN/2014[2010-11]Status: Disposed4/9/2019AY 2010-11
SHREE ADINATH SSK LTD.,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 471/PUN/2014[2010-11]Status: Disposed4/9/2019AY 2010-11
SAHAKAR MAHARSHI SHANKARRAO MOHITE PATIL SSK LTD.,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 470/PUN/2014[2010-11]Status: Disposed4/9/2019AY 2010-11
LOKNETE BALASAHEB DESAI S.S.K. LTD.,SATARA vs DEPUTYCOMMISSIONER OF INCOME-TAX,
ITA 469/PUN/2014[2010-11]Status: Disposed4/9/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs SAHAKAR MARSHI SHANKARRAO MOHITE PATIL SSK LTD., SOLAPUR
ITA 388/PUN/2014[2010-11]Status: Disposed4/9/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHREE SIDDHESHWAR SSK LTD., SOLAPUR
ITA 384/PUN/2014[2010-11]Status: Disposed4/9/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs LOKNETE BALASAHEB DESAI SAHAKARI, SATARA
ITA 320/PUN/2014[2010-11]Status: Disposed4/9/2019AY 2010-11
YASHWANTRAO MOHITE KRISHNA SAHAKARI SAKHAR KARKHANA LTD.,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1918/PUN/2014[2010-11]Status: Disposed4/9/2019AY 2010-11
KISANVEER SATARA SAHAKARI SAKHAR KARKHANA LTD.,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1917/PUN/2014[2010-11]Status: Disposed4/9/2019AY 2010-11
BHIMA S.S.K. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1351/PUN/2014[2008-09]Status: Disposed4/9/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI GANESH SAHAKARI SAKHAR KARKHANA LTD.,K. LTD., AHMEDNAGAR
ITA 1220/PUN/2014[2010-11]Status: Disposed4/9/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI GANESH SAHAKARI SAKHAR KARKHANA LTD.,K. LTD., AHMEDNAGAR
ITA 1219/PUN/2014[2009-10]Status: Disposed4/9/2019AY 2009-10
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, NASHIK vs VASANTRAO DADA PATIL SSK LTD., NASHIK
ITA 952/PUN/2013[2009-10]Status: Disposed4/9/2019AY 2009-10
NITIN BHIMSEN AGARWAL,PUNE vs ITO, WARD 9(1), PUNE
ITA 638/PUN/2013[2009-10]Status: Disposed4/9/2019AY 2009-10
SURENDRA BHIMSEN AGARWAL,PUNE vs ASST. CIT, CIRCLE-8, PUNE
ITA 637/PUN/2013[2009-10]Status: Disposed4/9/2019AY 2009-10
INCOME-TAX, OFFICER vs M/S. NEERA BHIMA SAHAKARI SAKHAR KARKHANA LTD., PUNE
ITA 1908/PUN/2013[2010-11]Status: Disposed4/9/2019AY 2010-11
M/S. NIRA BHIMA SAHAKARI SAKHAR KARKHANA LTD.,PUNE vs INCOME-TAX OFFICER,
ITA 1871/PUN/2013[2010-11]Status: Disposed4/9/2019AY 2010-11
