← All Benches
ITAT Pune Bench
17,218 judgments
ACIT, AHMEDNAGAR vs SANJIVANI [ TAKLI ] SSK LTD, AHMEDNAGAR
ITA 959/PUN/2013[2008-09]Status: Disposed26/8/2019AY 2008-09
SHRI TULJA BHAVANI SHETKARI SAHAKARI SAKHAR KARKHANA LTD.,OSMANABAD vs DCIT, CIRCLE-3, NANDED
ITA 1297/PUN/2013[2008-09]Status: Disposed26/8/2019AY 2008-09
SHRI TULJA BHAVANI SHETKARI SAHAKARI SAKHAR KARKHANA LTD.,OSMANABAD vs DCIT, CIRCLE-3, NANDED
ITA 1296/PUN/2013[2006-07]Status: Disposed26/8/2019AY 2006-07
DCIT, CIRCLE-3, NANDED vs SHRI TULJABHAVANI SHETKARI SAHAKARI SAKHAR KARKHANA LTD, OSMANABAD
ITA 1023/PUN/2013[2008-09]Status: Disposed26/8/2019AY 2008-09
DCIT, CIRCLE-3, NANDED vs SHRI TULJABHAVANI SHETKARI SAHAKARI SAKHAR KARKHANA LTD, OSMANABAD
ITA 1022/PUN/2013[2006-07]Status: Disposed26/8/2019AY 2006-07
ITO WD- I[2], PUNE vs SHRI RAJAN B DATAR, NASHIK
ITA 1792/PUN/2012[2009-10]Status: Disposed26/8/2019AY 2009-10
MORGANITE CRUCIBLE INDIA LIMITED,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, AURANGABAD
ITA 715/PUN/2017[2012-13]Status: Disposed22/8/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SHRI VISWAS MOHIRE, PUNE
ITA 2028/PUN/2017[2014-15]Status: Disposed22/8/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs M/S. AMCON CONSTRUCTION, PUNE
ITA 1868/PUN/2017[2011-12]Status: Disposed22/8/2019AY 2011-12
INCOME-TAX OFFICER, WARD - 2(3), PUNE vs SMT. SHAMA ANIL NIKAM, PUNE
ITA 1852/PUN/2017[2008-09]Status: Disposed22/8/2019AY 2008-09
INCOME-TAX OFFICER, WARD - 2(3), PUNE vs BALASAHEB SADASHIV NIKAM, PUNE
ITA 1841/PUN/2017[2008-09]Status: Disposed22/8/2019AY 2008-09
INCOME-TAX OFFICER, WARD - 2(3), PUNE vs SMT. RADHIKA BALASAHEB NIKAM, PUNE
ITA 1814/PUN/2017[2008-09]Status: Disposed22/8/2019AY 2008-09
INCOME-TAX OFFICER, WARD - 2(3), PUNE vs PRATIK ANIL NIKAM, PUNE
ITA 1810/PUN/2017[2008-09]Status: Disposed22/8/2019AY 2008-09
SANJAY VASANTRAO WANI,NASHIK vs INCOME-TAX OFFICER, WARD - 1(4), NASHIK
ITA 1607/PUN/2017[2012-13]Status: Disposed22/8/2019AY 2012-13
BMC SOFTWARE INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 189/PUN/2014[2009-10]Status: Disposed22/8/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, NASHIK vs RAJCHAND R. TRIPATHI, NASHIK
ITA 1122/PUN/2017[2010-11]Status: Disposed21/8/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, NASHIK vs RAJCHAND R. TRIPATHI, NASHIK
ITA 1121/PUN/2017[2009-10]Status: Disposed21/8/2019AY 2009-10
VAIDYANATH SANT EKNATH SAHAKARI SAKHAR UDYOG,BEED vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 986/PUN/2014[2010-11]Status: Disposed21/8/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs VAIDYNANATH SANT EKNATH SAKHAR UDYOG, AURANGABAD
ITA 1251/PUN/2014[2010-11]Status: Disposed21/8/2019AY 2010-11
RAYAT SAHAKARI SAKHAR KARKHANA LTD,SATARA vs DCIT, SATARA
ITA 1436/PUN/2012[2008-09]Status: Disposed21/8/2019AY 2008-09
