← All Benches
ITAT Pune Bench
17,218 judgments
THERMAX LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 678/PUN/2017[2006-07]Status: Disposed27/9/2019AY 2006-07
M/S. JAIHIND WELDING AND BOILERS REPAIR WORKS,NASHIK vs INCOME TAX OFFICER, MALEGAON
ITA 676/PUN/2017[2011-12]Status: Disposed27/9/2019AY 2011-12
M/S. JAIHIND WELDING AND BOILERS REPAIR WORKS,NASHIK vs INCOME TAX OFFICER, MALEGAON
ITA 675/PUN/2017[2010-11]Status: Disposed27/9/2019AY 2010-11
M/S. JAIHIND WELDING AND BOILERS REPAIR WORKS,NASHIK vs INCOME TAX OFFICER, MALEGAON
ITA 674/PUN/2017[2009-10]Status: Disposed27/9/2019AY 2009-10
DR. BABURAO BAPUJI TANPURE SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, AHMEDNAGAR
ITA 1391/PUN/2017[2013-14]Status: Disposed27/9/2019AY 2013-14
THUSE ELEKTRONICS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 563/PUN/2019[2010-11]Status: Disposed26/9/2019AY 2010-11
DINESH SHRIVALLABH RATHI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 975/PUN/2018[2009-10]Status: Disposed26/9/2019AY 2009-10
M/S. PNG JEWELLERY & GEMS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,CENTRAL CIRCLE -1(2), PUNE
ITA 863/PUN/2018[2011-12]Status: Disposed26/9/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL vs M/S. NYKA STEEL PVT.LTD, RAIGAD
ITA 451/PUN/2018[2011-12]Status: Disposed26/9/2019AY 2011-12
ASHOK TANNA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 354/PUN/2018[2010-11]Status: Disposed26/9/2019AY 2010-11
DADASAHEB VITTHALRAO URHE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 306/PUN/2018[2011-12]Status: Disposed26/9/2019AY 2011-12
DADASAHEB VITTHALRAO URHE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 305/PUN/2018[2010-11]Status: Disposed26/9/2019AY 2010-11
DADASAHEB VITTHALRAO URHE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 304/PUN/2018[2009-10]Status: Disposed26/9/2019AY 2009-10
RENUKA AUTO COMPONENTS INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1660/PUN/2018[2010-11]Status: Disposed26/9/2019AY 2010-11
RENUKA AUTO COMPONENTS INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1659/PUN/2018[2009-10]Status: Disposed26/9/2019AY 2009-10
BALRAJ SINGH MANDER,RAIGAD vs DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL
ITA 1520/PUN/2018[2011-12]Status: Disposed26/9/2019AY 2011-12
BALRAJ SINGH MANDER,RAIGAD vs DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL
ITA 1519/PUN/2018[2010-11]Status: Disposed26/9/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK vs CHANDRASHEKHAR ASHOK JOSHI, NASHIK
ITA 1507/PUN/2018[2010-11]Status: Disposed26/9/2019AY 2010-11
ADROIT ENTERPRISES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 12/PUN/2018[2011-12]Status: Disposed26/9/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL vs M/S. AGARWAL PETROCHEM PRIVATE LIMITED, RAIGAD
ITA 1094/PUN/2018[2011-12]Status: Disposed26/9/2019AY 2011-12