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ITAT Pune Bench
17,218 judgments
DUDHGANGA VEDGANGA SAH. SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, KOLHAPUR
ITA 1729/PUN/2017[2014-15]Status: Disposed1/10/2019AY 2014-15
VASANTDADA SAHAKARI SAKHAR KARKHANA LTD,SANGLI vs ASSISTANT COMMISSSIONER OF INCOME TAX, CIRCLE -2, SANGLI
ITA 1693/PUN/2017[2013-14]Status: Disposed1/10/2019AY 2013-14
RENA SAHAKARI SAKHAR KARKHANA LTD,LATUR vs DEPUTY COMMISSIONER OF INCOME-TAX, LATUR CIRCLE, LATUR
ITA 1675/PUN/2017[2013-14]Status: Disposed1/10/2019AY 2013-14
SAHAKAR MAHARSHI SHANKARRAO MOHITE PATIL SSK LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, SOLAPUR
ITA 1318/PUN/2017[2013-14]Status: Disposed1/10/2019AY 2013-14
KRANTI SSK LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX, SANGLI
ITA 1022/PUN/2017[2011-12]Status: Disposed1/10/2019AY 2011-12
KRANTI SSK LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX, SANGLI
ITA 1021/PUN/2017[2010-11]Status: Disposed1/10/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. SANT EKNATH SAHAKARI SAKHAR KARKHANA LTD, AURANGABAD
ITA 2558/PUN/2016[2006-07]Status: Disposed1/10/2019AY 2006-07
SHAYBAZ ABDULZIZ SHAIKH,PUNE vs INCOME-TAX OFFICER, WARD - 2, AHMEDNAGAR
ITA 953/PUN/2019[2010-11]Status: Disposed30/9/2019AY 2010-11
SAUMYASANTA CHAUDHARI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 1165/PUN/2019[2011-12]Status: Disposed30/9/2019AY 2011-12
PRITAM RAJU TUNGATKAR L/H OF RAJU NARAYAN TUNGATKAR,PUNE vs INCOME-TAX OFFICER, WARD - 6 (5), PUNE
ITA 1161/PUN/2019[2013-14]Status: Disposed30/9/2019AY 2013-14
DINESH R. OSWAL (HUF),PUNE vs INCOME-TAX OFFICER, WARD - 5 (4), PUNE
ITA 1159/PUN/2019[2013-14]Status: Disposed30/9/2019AY 2013-14
DESHBHAKATA RATNAPPNNA KUMBHAR PANCHAGANGA SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJ CIRCLE, ICHALKRANJI
ITA 61/PUN/2018[2014-15]Status: Disposed30/9/2019AY 2014-15
DESHBHAKATA RATNAPPNNA KUMBHAR PANCHAGANGA SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJ CIRCLE, ICHALKRANJI
ITA 60/PUN/2018[2013-14]Status: Disposed30/9/2019AY 2013-14
DESHBHAKATA RATNAPPNNA KUMBHAR PANCHAGANGA SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJ CIRCLE, ICHALKRANJI
ITA 59/PUN/2018[2012-13]Status: Disposed30/9/2019AY 2012-13
DESHBHAKATA RATNAPPNNA KUMBHAR PANCHAGANGA SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJ CIRCLE, ICHALKRANJI
ITA 58/PUN/2018[2011-12]Status: Disposed30/9/2019AY 2011-12
DESHBHAKATA RATNAPPNNA KUMBHAR PANCHAGANGA SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJ CIRCLE, ICHALKRANJI
ITA 57/PUN/2018[2010-11]Status: Disposed30/9/2019AY 2010-11
DESHBHAKATA RATNAPPNNA KUMBHAR PANCHAGANGA SSK LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKARANJI CIRCLE, ICHALKARANJI
ITA 1570/PUN/2018[2015-16]Status: Disposed30/9/2019AY 2015-16
YOGESH RAMAKANT MAHADALKAR,RATNAGIRI vs INCOME-TAX OFFICER, WARD - 4, RATNAGIR
ITA 843/PUN/2019[2010-11]Status: Disposed27/9/2019AY 2010-11
SMT. ASMITA YOGESH MAHADALKAR,RATNAGIRI vs INCOME-TAX OFFICER, WARD - 4, RATNAGIRI
ITA 842/PUN/2019[2010-11]Status: Disposed27/9/2019AY 2010-11
THERMAX LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 679/PUN/2017[2008-09]Status: Disposed27/9/2019AY 2008-09