← All Benches
ITAT Pune Bench
17,218 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL vs M/S. AGARWAL PETROCHEM PRIVATE LIMITED, RAIGAD
ITA 1093/PUN/2018[2010-11]Status: Disposed26/9/2019AY 2010-11
M/S. AGARWAL PETROCHEM PVT.LTD,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL
ITA 1003/PUN/2018[2011-12]Status: Disposed26/9/2019AY 2011-12
M/S. AGARWAL PETROCHEM PVT.LTD,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL
ITA 1002/PUN/2018[2010-11]Status: Disposed26/9/2019AY 2010-11
M/S. AGARWAL PETROCHEM PVT.LTD,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL
ITA 1000/PUN/2018[2008-09]Status: Disposed26/9/2019AY 2008-09
MADHUBAN TRADE STEELS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 963/PUN/2017[2010-11]Status: Disposed26/9/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. MADHUBAN TRADE STEEL PVT. LTD., PUNE
ITA 916/PUN/2017[2010-11]Status: Disposed26/9/2019AY 2010-11
CHANDRASHEKHAR ASHOK JOSHI,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 53/PUN/2017[2009-10]Status: Disposed26/9/2019AY 2009-10
G.V. PUNTAMBEKAR & SONS PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 2946/PUN/2017[2011-12]Status: Disposed26/9/2019AY 2011-12
RAJESH UMRAOSINGH PARDESHI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 2932/PUN/2017[2009-10]Status: Disposed26/9/2019AY 2009-10
DACS ELECTROSYSTEMS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 2835/PUN/2017[2010-11]Status: Disposed26/9/2019AY 2010-11
INCOME-TAX OFFICER, WARD - 5(1), PUNE vs M/S. VIRAJ STEELS, PUNE
ITA 2591/PUN/2017[2010-11]Status: Disposed26/9/2019AY 2010-11
HAMADULE ENGINEERING PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 2373/PUN/2017[2009-10]Status: Disposed26/9/2019AY 2009-10
VINAY BADERA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 2319/PUN/2017[2010-11]Status: Disposed26/9/2019AY 2010-11
M/S. VIRAJ STEELS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5 (1), PUNE
ITA 2308/PUN/2017[2010-11]Status: Disposed26/9/2019AY 2010-11
M/S. VIRAJ STEELS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 2307/PUN/2017[2009-10]Status: Disposed26/9/2019AY 2009-10
HEMANT SUBHASH OSWAL,PUNE vs INCOME-TAX OFFICER, WARD - 5(5), PUNE
ITA 2192/PUN/2017[2009-10]Status: Disposed26/9/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI vs THE UGAR SUGAR WORKS LTD, SANGLI
ITA 2131/PUN/2017[2010-11]Status: Disposed26/9/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX,PANVEL CIRCLE, PANVEL vs BALRAJ SINGH MANDER, RAIGAD
ITA 2065/PUN/2017[2010-11]Status: Disposed26/9/2019AY 2010-11
KBK CHEMICAL ENGINEERING PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 11(1), PUNE
ITA 1977/PUN/2017[2009-10]Status: Disposed26/9/2019AY 2009-10
M/S. PRIMA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1951/PUN/2017[2011-12]Status: Disposed26/9/2019AY 2011-12
