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ITAT Pune Bench

17,218 judgments

BIJAPURE FITNESS PRIVATE LIMITED,SATARA vs INCOME TAX OFFICER WARD 3, SATARA

ITA 621/PUN/2026[2016-17]Status: Disposed29/6/2026AY 2016-17

MAHADEV SHANKAR CHAVHAN,PUNE vs THE ITO 8(1), PUNE

ITA 343/PUN/2026[2020-21]Status: Disposed29/6/2026AY 2020-21

SATISH GAJANAN BHOIR,URAN, MAHARASHTRA vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC

ITA 1261/PUN/2026[2016-17]Status: Disposed29/6/2026AY 2016-17

MAHENDRA OMPRAKASH AGRAWAL,JALNA vs ITO, WARD-1, JALNA, JALNA

ITA 750/PUN/2025[2017-18]Status: Disposed29/6/2026AY 2017-18

MAHENDRA OMPRAKASH AGRAWAL,JALNA vs ITO, WARD-1, JALNA, JALNA

ITA 749/PUN/2025[2016-17]Status: Disposed29/6/2026AY 2016-17

MAHENDRA OMPRAKASH AGRAWAL,JALNA vs ITO, WARD-1, JALNA, JALNA

ITA 748/PUN/2025[2015-16]Status: Disposed29/6/2026AY 2015-16

MAHENDRA OMPRAKASH AGRAWAL,JALNA vs ITO, WARD-1, JALNA, JALNA

ITA 747/PUN/2025[2013-14]Status: Disposed29/6/2026AY 2013-14

MAHENDRA OMPRAKASH AGRAWAL,JALNA vs ITO, WARD-1, JALNA, JALNA

ITA 746/PUN/2025[2014-15]Status: Disposed29/6/2026AY 2014-15

PADMAJA SUDHAKAR KHARE,PUNE vs INCOME TAX OFFICER WARD 3(3), PUNE

ITA 3283/PUN/2025[2018-19]Status: Disposed29/6/2026AY 2018-19

INCOME TAX OFFICER, DHULE vs SANA TREDING COMPANY, DHULE

ITA 3097/PUN/2025[2018-19]Status: Disposed29/6/2026AY 2018-19

ITO, WARD-2(2), PUNE, PUNE vs VASANT TUKARAM KALATE, PUNE

ITA 3084/PUN/2025[2015-16]Status: Disposed29/6/2026AY 2015-16

SANA TRADING COMPANY,DHULE vs INCOME TAX OFFICER WARD 1, DHULE

ITA 2975/PUN/2025[2018-19]Status: Disposed29/6/2026AY 2018-19

MAHARANI DEVI AHILYABAI HOLKAR EDUCATION SOCIETY,SANGLI vs CIT (EXEMPTION), PUNE

ITA 2636/PUN/2025[2026-27]Status: Disposed29/6/2026AY 2026-27

MAHEBUB KHAN NIYAMAT KHAN PATHAN,BHOKARDAN vs INCOME TAX OFFICER WARD 1(1), AURANGABAD

ITA 2621/PUN/2025[2014-2015]Status: Disposed29/6/2026AY 2014-2015

NIKHIL GYANCHAND BARDIYA,KOLHAPUR vs ITO, WARD-1, ICHALKARANJI, ICHALKARANJI

ITA 2598/PUN/2025[2009-10]Status: Disposed29/6/2026AY 2009-10

NIKHIL GYANCHAND BARDIYA,KOLHAPUR vs ITO, WARD-1, ICHALKARANJI, ICHALKARANJI

ITA 2597/PUN/2025[2010-11]Status: Disposed29/6/2026AY 2010-11

VIVEK PRASAD,USA vs INCOME TAX OFFICER WARD 13(2), PUNE

ITA 2573/PUN/2025[2015-16]Status: Disposed29/6/2026AY 2015-16

MAHARASHTRA CRICKET ASSOCIATION,PUNE vs DCIT EXEMPTION, PUNE

ITA 1385/PUN/2025[2021-22]Status: Disposed29/6/2026AY 2021-22

TRATR FOUNDATION,PUNE vs CIT (EXEMPTION), PUNE

ITA 945/PUN/2026[2025-26]Status: Disposed25/6/2026AY 2025-26

MALHOTRA WEIKFIELD FOUNDATION,PUNE vs EXEMPTION WARD 1(2), PUNE

ITA 900/PUN/2026[2017-18]Status: Disposed25/6/2026AY 2017-18