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ITAT Pune Bench
17,219 judgments
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 510/PUN/2021[2015-16 (26Q Q-2)]Status: Disposed22/9/2022
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 508/PUN/2021[2015-16(24Q Q-4)]Status: Disposed22/9/2022
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 507/PUN/2021[2015-16 (24Q Q3)]Status: Disposed22/9/2022
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 506/PUN/2021[2015-16 (24Q Q2)]Status: Disposed22/9/2022
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 505/PUN/2021[2015-16 (24Q Q1)]Status: Disposed22/9/2022
EKNATH DHONDIRAM MITHE,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 502/PUN/2021[2019-20]Status: Disposed22/9/2022AY 2019-20
MARKOLINES TRAFFIC CONTROLS LTD,NAVI MUMBAI vs CENTRALIZED PROCEEDINGS CENTRE (CPC), BANGALORE
ITA 496/PUN/2021[2019-20]Status: Pending22/9/2022AY 2019-20
ABHIJIT HIRALAL DOSHI,SATARA vs CPC, BENGALURU
ITA 494/PUN/2021[2019-20]Status: Disposed22/9/2022AY 2019-20
ABHIJIT HIRALAL DOSHI,SATARA vs CPC, BENGALURU
ITA 493/PUN/2021[2018-19]Status: Disposed22/9/2022AY 2018-19
KUMAR PERUMAL,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -1, KOLHAPUR
ITA 480/PUN/2021[2019-20]Status: Disposed22/9/2022AY 2019-20
MR. KEDAR S. KESAR PROP. KK TRAVELS,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME-TAX -3, PUNE
ITA 599/PUN/2020[2015-16]Status: Disposed22/9/2022AY 2015-16
M/S. ANGELICA PROPERTIES PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER INCOME-TAX,
ITA 1738/PUN/2016[2011-12]Status: Disposed22/9/2022AY 2011-12
VASCON ENGINEERS LTD (SUCCESSOR TO ANGELICA PROPERTIES PVT. LTD.),PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX, PUNE
ITA 403/PUN/2015[2010-11]Status: Disposed22/9/2022AY 2010-11
NITIN HUKUMCHAND MEHTA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX. CPC, BENGALURU
ITA 491/PUN/2021[2018-19]Status: Disposed21/9/2022AY 2018-19
MILLENNIUM PROPERTIES P LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -14, PUNE
ITA 481/PUN/2021[2017-18]Status: Disposed21/9/2022AY 2017-18
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 478/PUN/2021[2014-15 (26Q Qtr -4)]Status: Disposed21/9/2022
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 477/PUN/2021[2014-15(26Q Qtr -3)]Status: Disposed21/9/2022
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 476/PUN/2021[2014-15 (26Q qtr -2)]Status: Disposed21/9/2022
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 475/PUN/2021[2014-15 (24Q Qtr -4)]Status: Disposed21/9/2022
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 474/PUN/2021[2014-15 (24Q Qtr _3)]Status: Disposed21/9/2022