← All Benches
ITAT Pune Bench
17,219 judgments
ACCUMAKE INDUSTRIES,PUNE vs INCOME-TAX OFFICER, (TDS -1), PUNE
ITA 271/PUN/2022[2015-16]Status: Disposed23/9/2022AY 2015-16
ACCUMAKE INDUSTRIES,PUNE vs INCOME-TAX OFFICER, (TDS -1), PUNE
ITA 270/PUN/2022[2014-15]Status: Disposed23/9/2022AY 2014-15
EXPONENTIAL ENGINEERING P LTD,PUNE vs INCOME-TAX OFFICER (TDS -1), PUNE
ITA 733/PUN/2021[2015-16]Status: Disposed23/9/2022AY 2015-16
EXPONENTIAL ENGINEERING P LTD,PUNE vs INCOME-TAX OFFICER (TDS -1), PUNE
ITA 732/PUN/2021[2014-15]Status: Disposed23/9/2022AY 2014-15
EXPONETIAL ENGINEERING P LTD,PUNE vs INCOME-TAX OFFICER (TDS-1), PUNE
ITA 731/PUN/2021[2013-14]Status: Disposed23/9/2022AY 2013-14
SUBHASH MURLIDHAR BHISE,PUNE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-3, PUNE
ITA 667/PUN/2021[2016-17]Status: Disposed23/9/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME-TAX, CIR -8, PUNE vs MAYOOR HEAVY EQUIPMENTS P LTD, PUNE
ITA 342/PUN/2021[2019-20]Status: Disposed23/9/2022AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE (7), PUNE vs KUNAL SHELTERS PVT.LTD, PUNE
ITA 304/PUN/2021[2005-06]Status: Disposed23/9/2022AY 2005-06
EAGLE FLASK INDUSTRIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 960/PUN/2019[2012-13]Status: Disposed23/9/2022AY 2012-13
JETHMAL F.SONI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, (INV) -1(1), PUNE
ITA 677/PUN/2018[1990-91]Status: Disposed23/9/2022AY 1990-91
OMASAIRAM STEEL & ALLOYS PVT.LTD,JALNA vs PR. COMMISSIONER OF INCOME-TAX-1, AURANGABAD
ITA 284/PUN/2018[2012-13]Status: Disposed23/9/2022AY 2012-13
PODDAR FININ COSULTANCY PVT.LTD,RAIGAD vs INCOME-TAX OFFICER, WARD - 3, PANVEL
ITA 1007/PUN/2018[2014-15]Status: Disposed23/9/2022AY 2014-15
EAGLE FLASK INDUSTRIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 3032/PUN/2017[2012-13]Status: Disposed23/9/2022AY 2012-13
MANGILAL LAKAHJI CHOWDHARY,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE
ITA 2791/PUN/2017[2013-14]Status: Disposed23/9/2022AY 2013-14
RAMESH SHAMJI SHAH,PUNE vs INCOME-TAX OFFICER, WARD - 5(3), PUNE
ITA 2135/PUN/2017[2007-08]Status: Disposed23/9/2022AY 2007-08
SHYAMJIBHAI SHIVAJIBHAI SHAH,PUNE vs INCOME-TAX OFFICER, WARD - 6(1), PUNE
ITA 2112/PUN/2017[2007-08]Status: Disposed23/9/2022AY 2007-08
SUNIL EKNATH LOHARKAR,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 1785/PUN/2017[2012-13]Status: Disposed23/9/2022AY 2012-13
SUNIL EKNATH LOHARKAR,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 1457/PUN/2017[2012-13]Status: Disposed23/9/2022AY 2012-13
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 512/PUN/2021[2015-16 (26Q Q-4)]Status: Disposed22/9/2022
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 511/PUN/2021[2015-16 (26Q Q-3)]Status: Disposed22/9/2022
