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ITAT Pune Bench

17,219 judgments

INDIASOFT TECHNOLOGIES PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD

ITA 524/PUN/2021[2014-15 (26Q Q-2)]Status: Pending26/9/2022

INDIASOFT TECHNOLOGIES PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD

ITA 523/PUN/2021[2014-15 (26Q Q-1)]Status: Heard26/9/2022

INDIASOFT TECHNOLOGIES PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD

ITA 522/PUN/2021[2013-14 (26Q Q-4)]Status: Heard26/9/2022

INDIASOFT TECHNOLOGIES PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD

ITA 521/PUN/2021[2013-14 (26Q Q-3)]Status: Heard26/9/2022

INDIASOFT TECHNOLOGIES PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD

ITA 520/PUN/2021[2013-14 (26Q Q-2)]Status: Heard26/9/2022

FIDELITY DIAGNOSTICS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX CIR 1(2), PUNE

ITA 189/PUN/2021[2015-16]Status: Disposed26/9/2022AY 2015-16

DHUMAL INDUSTRIES,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK

ITA 994/PUN/2019[2013-14]Status: Disposed26/9/2022AY 2013-14

DHUMAL INDUSTRIES,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK

ITA 993/PUN/2019[2012-13]Status: Disposed26/9/2022AY 2012-13

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, KOLHAPUR vs KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LTD, KOLHAPUR

ITA 773/PUN/2019[2015-16]Status: Disposed26/9/2022AY 2015-16

ACIT, CIRCLE-3, PUNE vs GOKHALE CONSTRUCTION, ERANDWANA

ITA 1866/PUN/2019[2013-14]Status: Disposed26/9/2022AY 2013-14

DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION), CIRCLE, PUNE, PUNE vs NATIONAL CENTER FOR CELL SCIENCE, PUNE

ITA 1579/PUN/2019[2015-16]Status: Disposed26/9/2022AY 2015-16

DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION),CIRCLE, PUNE vs K.E.M HOSPITAL SOCIETY, PUNE

ITA 1578/PUN/2019[2015-16]Status: Disposed26/9/2022AY 2015-16

M/S. RADHEKIRAN PULSUS PVT.LTD,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -1, AURANGABAD

ITA 1532/PUN/2019[2015-16]Status: Disposed26/9/2022AY 2015-16

M/S. RADHEKIRAN PULSUS PVT.LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, AURANGABAD

ITA 1531/PUN/2019[2014-15]Status: Disposed26/9/2022AY 2014-15

ANITA JAYANT OSWAL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE

ITA 769/PUN/2018[2014-15]Status: Disposed26/9/2022AY 2014-15

ALCA TECHNOLOGIES,PUNE vs INCOME-TAX OFFICER (TDS -1), PUNE

ITA 291/PUN/2022[2014-15]Status: Disposed23/9/2022AY 2014-15

ALCA TECHNOLOGIES,PUNE vs INCOME-TAX OFFICER (TDS -1), PUNE

ITA 275/PUN/2022[2015-16]Status: Disposed23/9/2022AY 2015-16

ALCA TECHNOLOGIES,PUNE vs INCOME-TAX OFFICER (TDS -1), PUNE

ITA 274/PUN/2022[2013-14]Status: Disposed23/9/2022AY 2013-14

FREE BIRD UNIVERSAL,PUNE vs INCOME-TAX OFFICER (TDS -1), PUNE

ITA 273/PUN/2022[2015-16]Status: Disposed23/9/2022AY 2015-16

FREE BIRD UNIVERSAL,PUNE vs INCOME-TAX OFFICER (TDS -1), PUNE

ITA 272/PUN/2022[2014-15]Status: Disposed23/9/2022AY 2014-15