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ITAT Pune Bench
17,219 judgments
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 473/PUN/2021[2014-15 (24Q Qtr _2)]Status: Disposed21/9/2022
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 472/PUN/2021[2014-15(24Q Qtr -1)]Status: Disposed21/9/2022
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 471/PUN/2021[2013-14 (26Q Qtr -4)]Status: Disposed21/9/2022
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 470/PUN/2021[2013-14 (26Q Qtr -3)]Status: Disposed21/9/2022
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 469/PUN/2021[2013-14 (26Q Qtr -2)]Status: Disposed21/9/2022
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 468/PUN/2021[2013-14 (24Q Qtr -4)]Status: Disposed21/9/2022
SHOBHA RAMCHANDRA CHAUDHARI,YAWAL vs PRINCIPLE COMMISSIONER OF INCOME-TAX - 1, NASHIK
ITA 460/PUN/2021[2015-16]Status: Disposed21/9/2022AY 2015-16
KISHOR KESARIMAL OSWAL,PUNE vs INCOME-TAX OFFICER, WARD 6(3), PUNE
ITA 415/PUN/2021[2011-12]Status: Disposed21/9/2022AY 2011-12
RAMACHANDRA VISHNU CHAUDHARI,JALGAON vs PRINCIPAL COMMISSIONER OF INCOME-TAX - 2, NASHIK
ITA 397/PUN/2021[2015-16]Status: Disposed21/9/2022AY 2015-16
RATNAGIRI DISTRICT CENTRAL CO-OP BANK LTD.,RATNAGIRI vs ASSISTANT COMMISSIONER OF INCOME-TAX OFFICE, RATNAGIRI
ITA 409/PUN/2020[2015-16]Status: Disposed21/9/2022AY 2015-16
SMT.SULOCHANA PRAVIN SASTE,PUNE vs INCOME-TAX OFFICER, WARD 8(4), PUNE
ITA 398/PUN/2020[2013-14]Status: Disposed21/9/2022AY 2013-14
MILIND MANGILAL JAIN,JALGAON vs INCOME-TAX OFFICER, WARD - 1 (2), JALGAON
ITA 1695/PUN/2019[2015-16]Status: Disposed21/9/2022AY 2015-16
INCOME-TAX OFFICER, WARD - 5, PANVEL vs KESHAVSMRUTI NAGARI SAHAKARI PAT. LTD, PANVEL
ITA 925/PUN/2018[2010-11]Status: Disposed21/9/2022AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE vs M/S. PHADINS CLINIC PRIVATE LIMITED, PUNE
ITA 1666/PUN/2018[2011-12]Status: Disposed21/9/2022AY 2011-12
RATANLAL C. BAFNA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2351/PUN/2016[2004-05]Status: Disposed21/9/2022AY 2004-05
RATANLAL C. BAFNA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2350/PUN/2016[2003-04]Status: Disposed21/9/2022AY 2003-04
GTT COMMUNICATIONS INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 463/PUN/2021[2018-19]Status: Disposed20/9/2022AY 2018-19
NIRMAL TRADERS,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC - TDS, GHAZIABAD
ITA 448/PUN/2021[2017-18 ]Status: Disposed20/9/2022
NIRMAL TRADERS,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC - TDS, GHAZIABAD
ITA 447/PUN/2021[2015-16 (27EQ Qtr -4)]Status: Disposed20/9/2022
NIRMAL TRADERS,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC - TDS, GHAZIABAD
ITA 446/PUN/2021[2015-16 (27EQ Qtr -3)]Status: Disposed20/9/2022