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ITAT Pune Bench

17,112 judgments

MULCHAND RAMKISHAN LADDHA,PUNE vs INCOME TAX OFFICER (TDS-2), PUNE

ITA 874/PUN/2026[2013-14]Status: Disposed30/9/2026AY 2013-14

URUN VIVIDH KARYAKARI VIKAS SOCIETY,WALWA vs ITO WD-5, SANGLI

ITA 472/PUN/2026[2019-20]Status: Disposed30/9/2026AY 2019-20

BHULAKSHMI SRINIVASARAO TULASI,PUNE vs ITO, PRATYAKSHAKAR BHAVAN, AKURDI PUNE

ITA 28/PUN/2026[2020-21]Status: Disposed30/9/2026AY 2020-21

SHRI GAJANAN NAGARI SAHAKARI PAT SANSTHA LIMITED,KOLHAPUR vs ITO WD-2(1) , KOLHAPUR

ITA 2768/PUN/2026[2018-19]Status: Disposed30/9/2026AY 2018-19

VAKIL NAGARI SAHAKARI PATSANSTHA LIMITED ,OSMANABAD vs ITO, WARD - 1, LATUR, LATUR

ITA 2711/PUN/2026[2022 - 2023]Status: Disposed30/9/2026

KULKARNI JAGADISH,BALLARI vs INCOME TAX OFFICER, BANGALORU

ITA 1643/PUN/2026[2021-22]Status: Disposed30/9/2026AY 2021-22

KULKARNI JAGADISH,BALLARI vs INCOME TAX OFFICE, BANGALORU

ITA 1642/PUN/2026[2020-21]Status: Disposed30/9/2026AY 2020-21

TARANGAN PARK SAHAKARI GRUHARACHANA SANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER WARD 3(3) PUNE, PUNE

ITA 1451/PUN/2026[2014-15]Status: Disposed30/9/2026AY 2014-15

CHOPDA MERCHANT CO-OPERATIVE CREDIT SOCIETY LTD,JALGAON vs DY. CIT CIRCLE 2, JALGAON

ITA 3353/PUN/2025[2011-12]Status: Disposed30/9/2026AY 2011-12

CHOPDA MERCHANT CO-OPERATIVE CREDIT SOCIETY LIMITED,PUNE vs DY. CIT, CIRCLE 2, JALGAON

ITA 3352/PUN/2025[2013-14]Status: Disposed30/9/2026AY 2013-14

BRAINBEES SOLUTIONS LIMITED,PUNE, MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(1), PUNE

ITTPA 1431/PUN/2026[2022-2023]Status: Disposed29/9/2026AY 2022-2023

AAYKAR KARMACHARI SAHAKARI PATSANSTHA MARYADIT,NASHIK vs ITO, NASHIK

ITA 3383/PUN/2026[2017-18]Status: Disposed29/9/2026AY 2017-18

SHUBHANGI BALASAHEB WALHEKAR,CHINCHWAD, PUNE vs INCOME TAX OFFICER, AKURDI, PUNE

ITA 3370/PUN/2026[2016-2017]Status: Disposed29/9/2026AY 2016-2017

YESHWANTRAO CHAVAN NAGRI SAHAKARI PATSANSTHA,PANDHARPUR vs INCOME TAX OFFICER WARD-2 PANDHARPUR, PANDHARPUR

ITA 2715/PUN/2026[2017-18]Status: Heard29/9/2026AY 2017-18

PRATIK DEEPAK AGARWAL,LONAVLA vs ASSESSING OFFICER, WARD 9(3), AKURDI, PUNE

ITA 2227/PUN/2026[2025-2026]Status: Disposed29/9/2026AY 2025-2026

NITIN LALJI TANK,SOLAPUR vs ASSESSING OFFICER WARD 1(1), SOLAPUR

ITA 2174/PUN/2026[2016-17]Status: Disposed29/9/2026AY 2016-17

IMTEYAZ ABDUL SAYYAD,SATARA vs INCOME TAX OFFICER, SATARA

ITA 1593/PUN/2026[2017-2018]Status: Disposed29/9/2026AY 2017-2018

IMTEYAZ ABDUL SAYYAD ,SATARA vs INCOME TAX OFFICER, SATARA

ITA 1592/PUN/2026[2016-17]Status: Disposed29/9/2026AY 2016-17

IMTEYAZ ABDUL SAYYAD,SATARA vs INCOME TAX OFFICER, SATARA

ITA 1576/PUN/2026[2015-2016]Status: Disposed29/9/2026AY 2015-2016

GNI INFRASTRUCTURE LIMITED,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, AURANGABAD, AURANGABAD

ITA 1490/PUN/2026[2020 - 21]Status: Disposed29/9/2026