← All Benches
ITAT Pune Bench
17,155 judgments
YOGESH RAMDAS GHODE,NASHIK vs INCOME TAX OFFICER, WARD 3(1), NASHIK, NASHIK
ITA 508/PUN/2026[2017-18]Status: Disposed6/10/2026AY 2017-18
LOKMANYA NAGARI SAHAKARI PATH SANSTHA MARYADIT YELUR,KOLHAPUR vs ITO WARD 1(1), KOLHAPUR, KOLHAPUR
ITA 3409/PUN/2026[2016-17]Status: Disposed6/10/2026AY 2016-17
SHALIGRAM DILIP WADILE,DHULE vs ITO, WARD 1, DHULE, DHULE
ITA 2813/PUN/2026[2018-19]Status: Disposed6/10/2026AY 2018-19
ASHWINI MANOJ NIMBALKAR,MUMBAI vs ITO WARD 3(1) , NASHIK
ITA 1744/PUN/2026[2015-16]Status: Disposed6/10/2026AY 2015-16
C.B. CONSTRUCTIONS,SATARA vs ASSISTANT COMMISSIONER OF INCOME TAX, SATARA
ITA 1371/PUN/2026[2013-14]Status: Disposed6/10/2026AY 2013-14
TRATR FOUNDATION,PUNE vs CIT (EXEMPTION), PUNE
ITA 1154/PUN/2026[2025-26]Status: Disposed6/10/2026AY 2025-26
VIMALKUMAR PUKRAJ JAIN,NANDURBAR vs THE INCOME TAX OFFICER, DHULE
ITA 1016/PUN/2026[2017-18]Status: Disposed6/10/2026AY 2017-18
MAJI SAINIK SAHAKARI PATSANSTHA MARYA,AHILANAGAR vs ITO, WD-2 , AHILYANAGAR
ITA 2360/PUN/2026[2018-19]Status: Disposed5/10/2026AY 2018-19
SUDHIR YASHWANT KADAM,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
ITA 81/PUN/2026[2012-13]Status: Disposed5/10/2026AY 2012-13
ASHWIN KUMAR RATH,PUNE vs DCIT (INVESTIGATION) CIRCLE 12, PUNE
ITA 791/PUN/2026[2019-20]Status: Disposed5/10/2026AY 2019-20
DATTATRAYA PRAKASH WANKAR ,SOLAPUR vs ITO WD-2(3), SOLAPUR
ITA 2210/PUN/2026[2020-21]Status: Disposed5/10/2026AY 2020-21
RAVINDRA GAJANAN MAHADIK ,PUNE vs ITO WD-3(1), PUNE
ITA 2169/PUN/2026[2010-11]Status: Disposed5/10/2026AY 2010-11
NEHA HIRANAND MOTWANI,NASHIK vs ITO INTERNATIONAL TAX, NASHIK
ITA 1570/PUN/2026[2020-21]Status: Disposed5/10/2026AY 2020-21
MAKARAND PRABHAKAR ABHYANKAR,MUMBAI vs ITO, CIRCLE 1, KOLHAPUR
ITA 1497/PUN/2026[2021-2022]Status: Disposed5/10/2026AY 2021-2022
ATISH ASHOK NAHAR,PUNE vs INCOME TAX OFFICER, WARD 1(1), NASHIK
ITA 1999/PUN/2025[2016-17]Status: Disposed5/10/2026AY 2016-17
ATISH ASHOK NAHAR,PUNE vs INCOME TAX OFFICER WARD 1(1), NASHIK
ITA 1998/PUN/2025[2015-16]Status: Disposed5/10/2026AY 2015-16
YASHANJALI GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT GHOSPURI,AHMEDNAGAR vs ITO, WARD 2, AHMEDNAGAR, AHMEDNAGAR
ITA 1581/PUN/2026[2013-14]Status: Disposed5/10/2026AY 2013-14
SWAPNIL EDUCATION SOCIETY,NASHIK vs INCOME TAX OFFICER EXEMPTION WARD 1(2), PUNE, PUNE
ITA 1287/PUN/2026[2015-16]Status: Disposed5/10/2026AY 2015-16
BALU KASHINATH PAWAR,NASHIK vs ITO WARD 2(1), NASHIK
ITA 1083/PUN/2026[2018-19]Status: Disposed5/10/2026AY 2018-19
BALU KASHINATH PAWAR,NASHIK vs ITO WARD 2(1), NASHIK
ITA 1079/PUN/2026[2017-18]Status: Disposed5/10/2026AY 2017-18
