← All Benches
ITAT Pune Bench
17,112 judgments
SMT. SUSHMA MANOHAR ZOLE,KOLHAPUR vs INCOME-TAX OFFICER, KOLHAPUR
ITA 386/PUN/2015[2011-12]Status: Disposed5/1/2018AY 2011-12
JITENDRA PRATAPRAO SONAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1694/PUN/2015[2011-12]Status: Disposed5/1/2018AY 2011-12
JITENDRA PRATAPRAO SONAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1693/PUN/2015[2010-11]Status: Disposed5/1/2018AY 2010-11
JITENDRA PRATAPRAO SONAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1692/PUN/2015[2009-10]Status: Disposed5/1/2018AY 2009-10
DY. CIT, CIRCLE-1, JALGAON vs S.K. TRANSLINE PVT. LTD., JALGAON
ITA 903/PUN/2013[2009-10]Status: Disposed5/1/2018AY 2009-10
RADHESHAM JHUNJHUNWALA,PUNE vs INCOME-TAX OFFFICER,
ITA 83/PUN/2016[2008-09]Status: Disposed3/1/2018AY 2008-09
RADHESHAM JHUNJHUNWALA,PUNE vs INCOME-TAX OFFFICER,
ITA 82/PUN/2016[2004-05]Status: Disposed3/1/2018AY 2004-05
RAMCHANDRA MOTUMAL AHUJA,KOLHAPUR vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 738/PUN/2015[2011-12]Status: Disposed3/1/2018AY 2011-12
MAYURI INFRASTRUCTURE PVT. LTD.,NASHIK vs INCOME-TAX OFFICER,
ITA 164/PUN/2015[2010-11]Status: Disposed3/1/2018AY 2010-11
RAHEMUTALLA RESTAURANTS,SANGLI vs DY. CIT, CIRCLE-1, SANGLI
ITA 955/PUN/2013[2009-10]Status: Disposed3/1/2018AY 2009-10
M/S. RAHEMUTALLA RESTAURANT,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2177/PUN/2013[2010-11]Status: Disposed3/1/2018AY 2010-11
ANAND VIPIN SANGHAVI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1546/PUN/2015[2010-11]Status: Disposed2/1/2018AY 2010-11