ITAT Pune Bench
17,219 judgments
JAMIA ASHRAFIYA HUSSAMIYA SHAIKH SALAHUDDIN SOCIETY,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 8 PUNE, PUNE vs ALFA LAVAL INDIA PVT LTD, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHRI MUKUND BHAVAN TRUST,PUNE vs CIT(E), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KHUSHAL BHAVARLAL KHINVASARA,PUNE vs CIT (A) 4, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NANDED ZILLA PARISHAD KARMACHARI SAHAKARI PAT SANSTHA LTD,NANDED vs ITO, WARD (1), NANDED, NANDED
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAGDISH KRISHNA EDUCATIONAL SOCIETY BHIWANDI,BHIWANDI vs CIT EXEMPTION PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GOPAL EXTRUSIONS PVT LTD,,JALGAON vs INCOME-TAX OFFICER, WARD - 1(2),, JALGAON
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VISHWAMITRA MANAO SANSTHA ,CHANDRAPUR vs CIT EXEMPTION, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAIGAD DARSHAN NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD 8(3), PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAIGAD DARSHAN NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD 8(3), PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE SIDDHIVINAYAK GANPATI DEVASTHAN SANSTHA,PUNE vs CIT EXEMPTION, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ROBOSSIST TECHNOLOGIES,PUNE vs WARD 1, ITO, AHMEDNAGAR
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KAI J M PATIL SAHAKARI PATHSANSTHA MARYADIT,SHAHADA vs INCOME TAX OFFICER WARD 1 DHULE, DHULE
or at the time hearing, in the interest of natural justice."
YASHODA SHIKSHAN PRASARAK MANDAL SATARA,SATARA vs CIT EXEMPTION, PUNE., PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHALAN JAYSINGH KAKADE,PUNE vs ITO, WARD 14(5), PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VISHWAMITRA MANAO VIKAS SANSTHA ,CHANDRAPUR vs CIT EXEMPTION, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DHONDIRAM TUKARAM BHONGE,KOLHAPUR vs ITO, WARD-1, ICHALKARANJI, ICHALKARANJI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MAHINDER M KOHLI,,PUNE vs INCOME TAX OFFICER,, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRATHAMIK SHIKSHAK SAMITICHI PUNE ZILHA PRATHAMIK SHIKSHAN SEVAK SAHAKARI PATASANSTHA MARYADIT,PUNE vs ITO WAED 5(2) PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
PRATHAMIK SHIKSHAK SAMITICHI PUNE ZILHA PRATHAMIK SHIKSHAN SEVAK SAHAKARI PATASANSTHA MARYADIT,PUNE vs ITO, WARD 5(2) PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
