ITAT Pune Bench
17,219 judgments
SHAIKH NAJEEB SHAIKH ABDUL HAMEED,JALNA vs INCOME TAX OFFICER, WARD 2, AHMEDNAGAR, AHMEDNAGAR
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SAMEER BENARA FAMILY TRUST,PUNE vs ACIT, CIRCLE 7, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CASP COUNCIL FOR ARTS AND SOCIAL PRACTICE,KHARGHAR, NAVI MUMBAI vs CIT (EXEMPTION) PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
CASP COUNCIL FOR ARTS AND SOCIAL PRACTICE,NAVI MUMBAI vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
HOTEL SURYA PVT. LTD.,PUNE vs ITO WARD 11(1), PUNE, PUNE
the Tribunal for which the assessee has filed separate condonation application along with affidavit explaining the reasons for such delay. After considering the contents of the condonation applications filed along with the affidavits and after hearing the Ld. DR, the delay in filing of the appeals is condoned and the appeals are admitted for adjudication.
HOTEL SURYA PRIVATE LIMITED,PUNE vs ITO, WAD-11(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
WOMAN DEVELOPMENT FOUNDATION,PUNE vs CIT(EXEMPTION), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
YASHOTEJ FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
YASHOTEJ FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
KAI GANPATRAO SAKHARAM PAWAR NAGARI SAHAKARI PATSANSTHA, MARYADIT,KARAD vs ITO, WARD-1, SATARA, SATARA
DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANTOSH CHANDRAHAS WAGHCHAURE,PUNE vs ITO, WARD14(5), PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
GURUNATH SHAMBHU VERNEKAR,PUNE vs ITO, TDS-1, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GURUNATH SHAMBHU VERNEKAR,PUNE vs ITO, TDS-1, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.136 to 141/PUN/2025 निर्धारण वर्ष / Assessment Years: 2013-14 | Gurunath Shambhi Vernekar, | V The Income Tax Officer, | Office NO.113, Gagan Enclave, s TDS-1, Pune. | Gangadham Road, Bibwewadi, | Pune - 411037. | Maharashtra. | PAN: PNEGO6309C | Appellant/ Assessee | Respondent / Revenue Assessee by | Shri Sarang Gudhate and | Advocate-M.Ashvini – AR's Revenue by | Shri Ramnath P Murkunde -
GURUNATH SHAMBHU VERNEKAR,PUNE vs ITO, TDS-1, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.136 to 141/PUN/2025 निर्धारण वर्ष / Assessment Years: 2013-14 | Gurunath Shambhi Vernekar, | V The Income Tax Officer, | Office NO.113, Gagan Enclave, | s TDS-1, Pune. | Gangadham Road, Bibwewadi, | Pune - 411037. | Maharashtra. | PAN: PNEGO6309C Appellant/ Assessee | Respondent / Revenue Assessee by | Shri Sarang Gudhate and | Advocate-M.Ashvini – AR's Revenue by | Shri Ramnath P Murkunde -
GURUNATH SHAMBHU VERNEKAR,PUNE vs ITO, TDS-1, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GURUNATH SHAMBHU VERNEKAR,PUNE vs ITO, TDS-1, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GURUNATH SHAMBHU VERNEKAR,PUNE vs ITO, TDS-1, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SNEHA ULHAS RUDRAWAR,PUNE vs THE INCOME TAX OFFICER WARD-1(5), AURANGABAD
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
NASHIK SURGICAL SOCIETY,NASHIK vs CIT(E), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MAHESHWARI PRAGATI MANDAL,NANDED vs C.I.T, EXEMPTION, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
