ITAT Pune Bench
17,219 judgments
D S KULKARNI AND COMPANY,PUNE vs DCIT CIRCLE 2, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
D S KULKARNI AND COMPANY,PUNE vs DCIT CIRCLE 2, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
D S KULKARNI AND COMPANY,PUNE vs DCIT CIRCLE 2, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
D S KULKARNI AND COMPANY,PUNE vs DCIT CIRCLE 2, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
D S KULKARNI AND COMPANY,PUNE vs DCIT CIRCLE 2, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CAPGEMINI TECHNOLOGY SERVICES INDIA LIMITED ,NAVI MUMBAI vs ACIT CIRCLE-1(1), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DHAVALKUMAR DHULAPPA GAT,BENGALURU vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, NEW DELHI
DHAVALKUMAR DHULAPPA GAT,BANGALORE vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, NEW DELHI
AUDYOGIK NIDHI VISHWAST SANSTHA POONA,PUNE vs CIT EXEMPTION, PUNE, PMT BUILDING
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DINESH DILIP MEHTA,PUNE vs INCOME TAX OFFICER, WARD-7(1), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MUKTADEVI GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT GUNJALWADI,PUNE vs ITO WARD 10(1), PUNE
MUKTADEVI GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT GUNJALWADI,PUNE vs ITO WARD10(1), PUNE
RAVALNATH GBS SAHAKARI PATSANSTHA MARYADIT AJARA,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RAVALNATH GBS SAHAKARI PATSANSTHA MARYADIT AJARA,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RAVALNATH GBS SAHAKARI PATSANSTHA MARYADIT AJARA,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX PANVEL CIRCLE PANVEL, PANVEL vs DNYANESHWAR BARKYA MASANE, PANVEL
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
RAJKUNWAR BAHUUDESHIYA SEVABHAVI SANSTHA,JALNA vs CIT (E), , PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.1468/PUN/2024 Rajkunwar Bahuuddeshiya Vs. CIT, Exemption, Pune. Sevabhavi Sanstha, Yashwant Nagar, Ambad Road, Jalna- 431203. Appellant Respondent Assessee by : Shri Shubham N. Rathi Revenue by : Shri Ajay Kumar Keshari Date of hearing : 21.04.2025 Date of pronouncement : 30.04.2025 आदेश / ORDER PER VINAY BHAMORE (Judicial Member)
ARUN AASHRAY ,PUNE vs CIT CENTRAL CIRCLE 1(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
A K RURAL DEVELOPMENT TRUST,LANJA vs INCOMETAX OFFICER, KOLHAPUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAVIKIRAN GOPALRAO ALAVANDI,RATNAGIRI vs INCOME-TAX OFFICER, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
