ITAT Pune Bench
17,219 judgments
PRATHAMIK SHIKSHAK SAMITICHI PUNE ZILHA PRATHAMIK SHIKSHAN SEVAK SAHAKARI PATASANSTHA MARYADIT,PUNE vs ITO WARD 5(2) PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
VINAYA ABHIJIT GAJENDRAGADKAR,PUNE vs ITO WARD 2(3), PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
VINAYA ABHIJIT GAJENDRAGADKAR,PUNE vs ITO WARD 2(3), PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
DEEPALI DILIP DHUMALE,MAHARASHTRA vs INCOME TAX OFFICER, KUDAL
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GENERAL INDUSTRIAL CONTROS LTD.,PUNE vs DCIT CIRCLE 8, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PUDUMJEE PAPER PRODUCTS LTD,PUNE vs ACIT, NATIONAL E- ASSESSMENT CENTRE, DELHI, DELHI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAIS NASIR SHEKH,AURANGABAD vs ITO, WARD-1(1), AURANGABAD, AURANGABAD
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI ARIHANT NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD8(3), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI ARIHANT NAGARI SAHAKARI PATSANSTHA MARYADIT ,PUNE vs ITO WARD 8(3), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ENAYAT EBADAT HUSSAIN,NASHIK vs ITO WARD 1(1), NASHIK, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VISHNU SUBHASH AGARWAL,PUNE vs ITO WARD 6(1), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
LATE HARILAL MAVJIBHAI PATEL,KOLHAPUR vs ACIT, CENTRAL CIRCLE, KOLHAPUR
Ld.CIT(A) but failed to succeed. Now the assessee is in appeal before this Tribunal by raising the following grounds :
JAGADGURU PANCHACHARYA EDUCATION SOCIETY,KOLHAPUR vs ITO EXEMPTION WARD, KOLHAPUR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CITIZEN NAGARI SAHAKARI PATSANSTHA LTD,NASHIK vs ITO, WARD 1(1), NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI AGRASEN BHAWAN AGRAWAL SAMAJ HIWARKHED,AKOLA vs CIT(EXEMPTION), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BANSAL LAND DEVELOPERS,PANVEL vs INCOME-TAX OFFICER WARD 1, PANVEL
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NATIONAL EDUCATION SOCIETY SILLOD,SILLOD vs CIT(EXEMPTION), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ANU AGA FAMILY DISCRETIONEARY TRUST,PUNE vs INCOME TAX OFFICER, WARD-7(1), PUNE, PUNE
PER DR. DIPAK P. RIPOTE (Accountant Member)
NATIONAL EDUCATION SOCIETY SILLOD,SILLOD vs CIT(EXEMPTION) PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANSKRITIK MANDAL,AHMEDNAGAR vs CIT EXEMPTION, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
