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ITAT Pune Bench

17,112 judgments

WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE

ITA 2861/PUN/2026[2016-17]Status: Disposed9/10/2026AY 2016-17

WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE

ITA 2860/PUN/2026[2016-17]Status: Disposed9/10/2026AY 2016-17

WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE

ITA 2859/PUN/2026[2016-17]Status: Disposed9/10/2026AY 2016-17

WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE

ITA 2858/PUN/2026[2015-16]Status: Disposed9/10/2026AY 2015-16

WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE

ITA 2857/PUN/2026[2015-16]Status: Disposed9/10/2026AY 2015-16

WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE

ITA 2856/PUN/2026[2015-16]Status: Disposed9/10/2026AY 2015-16

ADHISHTHAN COMMUNITY MENTAL HEALTH AND WELLBEING FOUNDATION,PUNE vs C.I.T. EXEMPTION, PUNE, PUNE

ITA 2320/PUN/2026[NA]Status: Disposed9/10/2026

ADHISHTHAN COMMUNITY MENTAL HEALTH AND WELL BEING FOUNDATION,PUNE vs C.I.T., EXEMPTION, PUNE, PUNE

ITA 2319/PUN/2026[NA]Status: Disposed9/10/2026

MAULI VIDHYAPEETH KAIJ,BEED vs ITO EXEMPTION CIRCLE- ABAD, AURANGABAD

ITA 1076/PUN/2026[2022-23]Status: Disposed9/10/2026AY 2022-23

PANDHARI ASHRUJI GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD

ITSSA 49/PUN/2026[2019-20]Status: Disposed8/10/2026AY 2019-20

PANDHARI ASHRUJI GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD

ITSSA 48/PUN/2026[2018-19]Status: Disposed8/10/2026AY 2018-19

PANDHARI ASHRUJI GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD

ITSSA 47/PUN/2026[2017-18]Status: Disposed8/10/2026AY 2017-18

PANDHARI ASHRUJI GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD

ITSSA 46/PUN/2026[2016-17]Status: Disposed8/10/2026AY 2016-17

PANDHARI ASHRUJI GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD

ITSSA 45/PUN/2026[2015-16]Status: Disposed8/10/2026AY 2015-16

PANDHARI ASHRUJI GAIKWAD,AURANGABAD vs DCIT CENTRAL CIRCLE 2 AURANGABAD, AURANGABAD

ITSSA 44/PUN/2026[2014-15]Status: Disposed8/10/2026AY 2014-15

VAISHNAVI ENTERPRISES,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 8, PUNE

ITA 3464/PUN/2026[2020-21]Status: Disposed8/10/2026AY 2020-21

SHI vs PHURTI GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,NARAYANGAONVS.ITO, INCOME TAX

ITA 893/PUN/2026[2015-16]Status: Heard6/10/2026AY 2015-16

LATE MAMASAHEB MOHOL VIDYA VIKAS MANDAL,PUNE vs INCOME TAX OFFICER (EXEMPTION) 2, PUNE

ITA 851/PUN/2026[2023-24]Status: Disposed6/10/2026AY 2023-24

YOGESH RAMDAS GHODE,NASHIK vs INCOME TAX OFFICER, WARD 3(1), NASHIK, NASHIK

ITA 508/PUN/2026[2017-18]Status: Disposed6/10/2026AY 2017-18

LOKMANYA NAGARI SAHAKARI PATH SANSTHA MARYADIT YELUR,KOLHAPUR vs ITO WARD 1(1), KOLHAPUR, KOLHAPUR

ITA 3409/PUN/2026[2016-17]Status: Disposed6/10/2026AY 2016-17