ITAT Pune Bench
17,218 judgments
GOVERNMENT PRINTING PRESS EMPLOYEE CREDIT CO-OPERATIVE SOCIETY LTD,PUNE vs ITO, WARD 7(1), PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
INDIAN MEDICAL ASSOCIATION PUNE BRANCH,SHUKRAWAR PETH vs DCIT EXEMPTION CIRCLE, PUNE, SWARGATE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
AARTI JADHAV GAIKWAD ,PUNE vs DCIT, CIRCLE 12, PUNE, PUNE
SHRI BALASAHEB WAGH WELFARE FOUNDATION,NIPHAD vs CIT EXEMPTION PUNE, PUNE
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE DR. DIPAK P. RIPOTE (Accountant Member)
SHRI BALASAHEB WAGH WELFARE FOUNDATION,NIPHAD vs CIT EXEMPTION PUNE, PUNE
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE DR. DIPAK P. RIPOTE (Accountant Member)
GIVE ARTISANS TRUST ,KOLHAPUR vs CIT EXEMPTION , PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SOLO RESEARCH FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SOLO RESEARCH FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
ABDULWAHID ABDULKARIM QURESHI,SANGAMNER vs INCOME TAX OFFICER, WARD 2, AHMEDNAGAR
Dr. MANISH BORAD (Accountant Member)
SIRVI MAHILA MANDAL KALAMBOLI,KALAMBOLI vs CIT (EXEMPTION) PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SIRVI MAHILA MANDAL KALAMBOLI,RAIGAD vs CIT (EXEMPTION) PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
YESHWANT SAHAKARI SAHKAR KARKHANA LTD,PUNE vs ACIT CIRCLE 4, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
RAHUL ARUN MANDLIK,PUNE vs ITO WD- 5(2) , PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
INCOME TAX OFFICER, WARD-8(1), PUNE, AKURDI, PUNE vs SHAMSUNDAR KALIRAM AGARWAL , PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
NA vs AMAJ NIRMAN BAHU UDDESHIY SANSTHA,NANDURBARVS.ITO, EXEMPTION WARD- 1(2), NASHIK
NA vs AMAJ NIRMAN BAHU UDDESHIY SANSTHA,NANDURBARVS.ITO, EXEMPTION WARD- 1(2), NASHIK
CHITRAKAR DEEPAK R. PATIL ART AMD CULTURE FOUNDATION,RAIGAD vs CIT (EXEMPTION), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
CHITRAKAR DEEPAK R. PATIL ART AMD CULTURE FOUNDATION,RAIGAD vs CIT EXEMPTION, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MANISHA DHANANJAY HOLKAR,NASHIK vs WARD 1(1), NASHIK
SURENDRA DEVID THOKAL,AURANGABAD vs INCOME TAX OFFICER WARD 1(5), AURANGABAD
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
