ITAT Pune Bench
17,218 judgments
DREAMS BELLE VUE,PUNE vs ITO WARD-2(3), PUNE, PUNE
DREAMS BELLE VUE,PUNE vs ITO WARD 2 (1), PUNE
M/S. KOLTE-PATIL INTEGRATED TOWNSHIPS LIMITED,PUNE vs PCIT - 4, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DHENNATH KAL BHARAV PRASANNA FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
DHENNATH KAL BHAIRAV PRASANNA FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
MEERA TWINKLE SEVABHAVI SANSTHA,PUNE vs CIT EXEMPTION, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
MEERA-TRINKLE SEVABHAVI SANSTHA,PUNE vs CIT- EXEMPTION, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
ASHOK SOMNATH SONAWANE,NASHIK vs ITO WARD 2(1) NASHIK, NASHIK MAHARASHTRA
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX vs THE JAWAHARLAL NEHRU PORT TRUST,, RAIGAD
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX vs THE JAWAHARLAL NEHRU PORT TRUST,, RAIGAD
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX vs THE JAWAHARLAL NEHRU PORT TRUST,, RAIGAD
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
JAWAHAR LAL NEHRU PORT TRUST,NAVI MUMBAI vs ACIT PANVEL, PANVEL
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
JAWAHAR LAL NEHRU PORT TRUST,NAVI MUMBAI vs ACIT PANVEL, PANVEL
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
JAWAHAR LAL NEHRU PORT TRUST,NAVI MUMBAI vs ACIT PANVEL, PANVEL
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
MASOOMEEN EDUCATION SOCIETY SANGLI,SANGLI vs CIT(A), SANGLI
Dr. MANISH BORAD (Accountant Member)
MARWADI NAVYUVAK VACHANALAYA ,LATUR vs COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), PUNE, PUNE
JUSTICE (RETD.) C V BHADANG (President), SHRI R. K. PANDA (Vice President)
AIS SHIVAJI MEMORIAL SOCIETYS EMPLOYEES COOP CREDIT SOCIETY,PUNE vs INCOME TAX OFFICER, WARD 2(1), PUNE, PUNE
JUSTICE (RETD.) C V BHADANG (President), SHRI R. K. PANDA (Vice President)
SANDEEP KRISHANCHAND GOYAL,PUNE vs WARD 7(3), PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
RAJENDRA CHANDRAKANT CHINCHNIKAR,PUNE vs CIT(A)-11, PUNE
JUSTICE (RETD.) C.V. BHADANG (President), SHRI R. K. PANDA (Vice President)
INCOME TAX OFFICER , JALNA vs VIKRAM TEA PROCESSOR PRIVATE LIMITED , JALNA
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
