ITAT Pune Bench
17,218 judgments
MANOJ SURESH TATOOSKAR,PUNE vs CIRCLE 1(1) , PUNE
DR.MANISH BORAD (Accountant Member)
DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE, PUNE, SWARGATE, PUNE vs DR D Y PATIL UNITECH SOCIETY, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
NITIN DWARKADAS NYATI,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
AKASHDEEP CLOTH CENTRE,KANNAD vs PRINCIPAL CIT, NASHIK
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), PUNE vs SANGHVI BEAUTY AND TECHNOLOGIES PRIVATE LIMITED , PUNE
MANMANDIR CLOTH CENTRE,KANNAD vs PCIT, NASHIK
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SUNIL KUMAR BHILARE,SATARA vs INCOME TAX OFFICER, WD-3, SATARA, SATARA
DR.MANISH BORAD (Accountant Member)
DECCAN PLATEAU PROJECTS PRIVATE LIMITED,PUNE vs DCIT, CIRCLE-1(1), PUNE, PUNE
DR.MANISH BORAD (Accountant Member)
PRAMODKUMAR KESHARCHAND BOTHARA,SHIRUR vs DCIT CENTRAL CIRCLE 2(3), PUNE, PUNE
SMT. SUSHMA BALASAHEB KADAM,PUNE vs ACIT CENTRAL CIRCLE 2(4), PUNE
SMT. SUSHMA BALASHEB KADAM,PUNE vs ACIT CENTRAL CIRCLE 2(4), PUNE
SMT. SUSHMA BALASAHEB KADAM,PUNE vs ACIT CENTRAL CIRCLE 2(4), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI. BALASAHEB VITTHALRAO KADAM,PUNE vs ACIT CENTRAL CIRCLE 2(4), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI SWAMI SAMARTH ADHYATMIK SANSHODHAN SANSTHA,AURANGABAD vs CIT(E), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI. BALASAHEB VITTHALRAO KADAM,PUNE vs ACIT CENTRAL CIRCLE 2(4), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI. VITTHALRAO NAMDEO KADAM,PUNE vs ACIT CENTRAL CIRCLE - 2(4), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI. VITTHALRAO NAMDEO KADAM,PUNE vs ACIT CENTRAL CIRCLE - 2 (4), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI. VITTHALRAO NAMDEO KADAM,PUNE vs ACIT CENTRAL CIRCLE 2(4), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SAR SENAPATI UMABAI DABHADE NAGARI SAHAKARI PATSANSTA MARYADIT,PUNE vs PCIT-3, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DIPAKRAJ KRISHNAMUNI MARATHE,JALGAON vs ITO WARD 1(4), JALGAON
DR.MANISH BORAD (Accountant Member)