ITAT Pune Bench
17,218 judgments
PRECISION CAMSHAFTS LIMITED,PUNE vs DCIT CIRCLE 1, SOLAPUR
SHRI RAMA KANTA PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
CHETAN JEEVANRAO JADHAV,KOLHAPUR vs INCOME TAX OFFICE, KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
CHETAN JEEVANRAO JADHAV,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
BILAL KASAM MEMON,PUNE vs ITO, WARD 6(3), PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
WOCKHARDT LIMITED,AURANGABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(1), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
WOCKHARDT LIMITED,AURANGABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(1), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
WOCKHARDT LIMITED,AURANGABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), PUNE
KESRIMAL OSWAL,PUNE vs ITO, WARD 5(1), PUNE, PUNE
DR.MANISH BORAD (Accountant Member)
KALYANI GORAKSHAN TRUST,SATARA, MAHARASHTRA vs THE CIT (EXEMPTION), PUNE, PUNE, MAHARASHTRA
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
AMRISH SANJAY BIDAYE,NAVI PETH,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 11,, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NAVESHWAR NAGARI PATSANSTHA MARYADIT,RATNAGIRI vs INCOME-TAX OFFICER, RATNAGIRI
DR.MANISH BORAD (Accountant Member)
REKHA AJIT CHAUDHARI,PUNE vs WARD 3(3), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SARFARAZ SALIM KACCHI,SANGLI vs INCOME TAX OFFICER, SANGLI
DR. MANISH BORAD (Accountant Member)
MANOHAR WAMAN PANDAGALE,PUNE vs INCOME TAX OFFICER WARD 3(3), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SUNIL SHRIRANG PAWAR,SATARA vs ITO WARD 2 SATARA, SATARA
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUNIL SHRIRANG PAWAR,SATARA vs ITO WARD 2 SATARA, SATARA
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUNIL SHRIRANG PAWAR,SATARA vs ITO WARD 2 SATARA, SATARA
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUNIL SHRIRANG PAWAR,SATARA vs ITO WARD 2 SATARA , SATARA
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIVEK NATHURAM GAVHANE,PUNE vs THE PR. COMMISSIONER OF INCOME TAX, CENTRAL, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GURMUKH JANGALDAS SUKHWANI,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(3), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
