ITAT Pune Bench
17,218 judgments
RAMESH GOVIND RAJE,ROHA vs ITO, WARD 1, PANVEL, PANVEL
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAMESH GOVIND RAJE,ROHA vs ITO, WARD 1, PANVEL, PANVEL
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIBHAV DILIP METHA,AHILYANAGAR vs ITO, WRD-2, AHILYANAGAR, AHILYANAGAR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAMESH KONDIBA PATIL,PUNE vs INCOME TAX OFFICER WARD 5(2), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAJRSHI SHAHU NAGARI SAHAKARI PAT SANSTHA MARYADIT KURUNDWAD,KOLHAPUR vs INCOME TAX OFFICER, ICHALKARANJI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHITAL NILESH PARAKH,AHILYANAGAR vs ITO, WARD-2, AHILYANAGAR, AHILYANAGAR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DILIP RAMCHANDRA MOHITE,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, , KOLHAPUR
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DILIP RAMCHANDRA MOHITE,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, , KOLHAPUR
ld.CIT(A) but then failed to avail the opportunities provided by ld.CIT(A). In the circumstance, ld.CIT(A) dismissed the appeal by observing as under :
ARJUNSINH MADANSINH MOHITE PATIL,SOLAPUR vs CIT(APPEALS) , NFAC, DELHI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NANDINIDEVI VIJAYSINH MOHITE PATIL,SOLAPUR vs CIT (A), NFAC, DELHI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ARJUNSINH MADANSINH MOHITE PATIL,SOLAPUR vs CIT(APPEALS), NFAC, DELHI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ARJUNSINH MADANSINH MOHITE PATIL,SOLAPUR vs CIT(APPEALS) ,NFAC, DELHI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ARJUNSINH MADANSINH MOHITE PATIL,SOLAPUR vs CIT(APPEALS) NFAC, DELHI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LAXMINARAYAN RAMSWARUP MANIYAR,JALGAON vs CIRCLE-1, JALGAON, JALGAON
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER WARD 2(2) PUNE, PUNE vs THE AMMUNITION FACTORY CO OP CREDIT SOCIETY LIMITED, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER WARD 2(2) PUNE, PUNE vs THE AMMUNITION FACTORY CO OP CREDIT SOCIETY LIMITED, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SOMNATH RAMDAS JADHAV,AHMEDNAGAR vs ITO WARD 2, AHMEDNAGAR
SOMNATH RAMDAS JADHAV,AHMEDNAGAR vs ITO WARD2, AHMEDNAGAR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SOMNATH RAMDAS JADHAV,AHMEDNAGAR vs ITO WARD 2, AHMEDNAGAR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
