ITAT Pune Bench
17,218 judgments
EL-DORADO SOCIAL FOUNDATION,AURANGABAD vs CIT (EXEMPTION), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAGDISH DATTATRYA ARADHYE,LATUR vs ITO WRAD , LATUR
SHRI MANISH BORAD (Accountant Member), SHRI VIJAY BHAMORE (Judicial Member)
KONIRAM TRYAMBAK POTDAR PANDIT FOUNDATION,PUNE vs THE COMMISSIONER OF INCOME TAX, EXEMPTION , PUNE
KONDIRAM TRYAMBAK POTDER PANDIT FOUNDATION ,PUNE vs THE COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE
PUNE CANTONMENT BOARD KAMGAR CO-OPERATIVE CREDIT SOCIETY,PUNE vs ITO WARD 7(1), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AABHAL BAHUUDDESHIYA SANSTHA,CHH SAMBHAJINAGAR vs CIT(EXEMPTION), PUNE
SEMPERTRANS INDIA PRIVATE LIMITED,ROHA vs INCOME-TAX OFFICER, PANVEL
VYANKATRAO PANDURANG PATIL,LATUR vs DY COMMISSIONER OF INCOME TAX CIRCLE LATUR, LATUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
THE SATARA ZILLA KRISHI BANK KARMACHARI SAHAKARI PATSANSTHA LTD,SATARA vs ACIT, SATARA, SATARA
SHRI VINAY BHAMORE (Judicial Member)
SHAKIL SHAKUR BIJAPURE ,SATARA vs DCIT, CIRCLE, SATARA
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MR. MANISH HOLARAM RANGLANI,NANDURBAR vs ACIT DHULE CIRCLE, DHULE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAMPATRAO RAJARAM MANE,SANGOLA vs ITO WARD 2, PANDHARPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAMPATRAO RAJARAM MANE,SANGOLA vs ITO WARD 2, PANDHARPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUJIT VITTHAL SHINDE,PUNE vs ITO WARD 11(1), PUNE
this Tribunal and admit the appeal for adjudication.
INSTITUTE FOR MULTI-LINGUAL EDUCATION (IMLI),PUNE vs CIT EXEMPTIONS, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INSTITUTE FOR MULTI-LINGUAL EDUCATION (IMLI),PUNE vs CIT EXEMPTION, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MADARSA E ARABIA KASHIF UL ULOOM,AURANGABAD vs CIT EXEMPTION, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SOMNATH RAMDAS JADHAV,AHMEDNAGAR vs ITO WARD 2, AHMEDNAGAR, AHMEDNAGAR
SOMNATH RAMDAS JADHAV,AHMEDNAGAR vs ITO, WARD 2, AHMEDNAGAR, AHMEDNAGAR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SOMNATH RAMDAS JADHAV,AHMEDNAGAR vs ITO, WARD 2, AHMEDNAGAR, AHMEDNAGAR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
