ITAT Pune Bench
17,218 judgments
GOLDEN EAGLES FOUNDATION,PUNE vs CIT (EXEMPTION), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DIPAK DADAJI KHAIRNAR ,NASHIK vs ITO WARD 1, MALEGAON
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
RAMJAN MOHMED YUSUF KOKANI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, CC-2, NASHIK, NASHIK
RAMJAN MOHMED YUSUF KOKANI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, C.C-2, NASHIK, NASHIK
THE SANGLI SALARY EARNERS CO OP SOCIETY LTD,SANGLI vs INCOME TAX OFFICER WARD 3 SANGLI, SANGLI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUNIL DAULATRAO DHONDE,PUNE vs INCOME TAX OFFICER, WARD - 1, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRITESH RATANSHI VED,PUNE vs INCOME TAX OFFICER, WARD 1(2), JALGAON
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NASHIK DISTRICT TABLE TENNIS ASSOCIATION,NASHIK vs CIT (EXEMPTION) , PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CHADRALOP SHIKSHAN PRASARAK MANDAL,AURANGABAD vs EXEMPTION WARD, AURANGABAD, AURANGABAD, MAHARASHTRA
VISHAL ASHOK CHUGERA,PUNE vs DCIT, CENTAL CIRCLE-1(3), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MARATHA SEVA SANGH SANCHLIT DHULE DIST NAGARI SAHAKARI PATSANSTHA LTD,DHULE vs ASSESSMENT UNIT, ITD, DELHI
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs PRAJ INDUSTRIES LIMITED , PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KARMANYE VADHIKARASTE FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
OMSAI LOKSANCHALIT SADHAN KENDRA,PUNE vs CIT (EXEMPTION), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HIRKANI LOKSANCHALIT SADHAN KENDRA,PUNE vs CIT (EXEMPTION), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PANDIT DINDAYAL UPAHYEY NAGARI SAHAKARI PATPEDHI LTD,SHAHADA vs ITO, WARD 1, DHULE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SAHYADRI FARMERS PRODUCER COMPANY LIMITED,NASHIK vs PCIT, -1, NASHIK, NASHIK
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ALICON CASTALLOY LTD,PUNE vs PCIT,-1, PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
PRABODH CENTRE FOR RURAL REFORMS,PUNE vs CIT(EXEMPTION), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
