ITAT Pune Bench
17,218 judgments
YASHWANT NAMDEV PAWAR,SANGLI vs INCOME TAX OFFICER, WARD ONE SANGLI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MANISH JASHWANTRAI BHUTA,NASHIK vs ITO WARD 1(1), NASHIK
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SWAROOP AGROCHEMICAL INDUSTRIES,NASHIK vs ACIT, CIRCLE-1, NASHIK
INCOME TAX OFFICER, WARD-6(1), PUNE vs SHRAVANI LAND PRIVATE LIMITED, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAI SHREE KHATU SHYAM MITRA MANDAL TRUST,PUNE vs ITO EXEMPTION WARD 1(1), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAI SHREE KHATU SHYAM MITRA MANDAL TRUST,PUNE vs ITO, EXEMPTION WARD 1(1), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RIDDHI SIDDHI MAHILA NAGARI CO-OP CREDIT SOCIETY LTD, KARAD,KARAD vs CIT (APPEALS), DELHI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DNYAN PRABODHINI VIDYA MANDAL DONDAICHA,DONDAICHA vs ITO EXEMPTION WARD 1(1), NSK, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KALPANA RAVISH MARU,MALEGAON vs INCOME TAX OFFICER, WARD 1, MALEGAON
MAITRI FOUNDATION,AHILYANAGAR vs CIT,EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MAITRI FOUNDATION,AHILYANAGAR vs CIT, EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHRI INDIRA MAHILA BAHUUDDESHIYA SEVA BHAVI SANSTHA,NANDED vs CIT EXEMPTION, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANTOSH SHANKAR GUJAR,LAXMI NAGAR, THERGAON vs INCOME TAX OFFICER, WARD 8(3), PUNE, AKURDI, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANTOSH SHANKAR GUJAR,NEAR VITTHAL RUKMINI MANDIR vs INCOME TAX OFFICER, WARD 8(3), PUNE, AKURDI, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAYESH NAGRAJ JAIN,SANGLI vs ITO WARD 2, SANGLI, SANGLI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DEEPAK VASANT MARANE,PUNE vs INCOME TAX OFFICER WARD 6(3), PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DNYAN PRABODHINI VIDYA MANDAL DONDAICHA,DONDAICHA vs ITO EXEMPTION WARD 1(1), NSK, NASHIK
BHARAT AGARWAL NAGARI SAHAKARI PATSANSTHA MARYADIT LONAVALA,LONAVALA vs INCOME TAX OFFICER. WARD 9(5), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GURUKUL SEVABHAVI SAMSTHA DHULE,NASHIK vs CIT(EXEMPTION), PUNE, PUNE
GOLDEN EAGLES FOUNDATION,PUNE vs CIT (EXEMPTION), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
