ITAT Pune Bench
17,218 judgments
BVG DEVELOPRS,PUNE vs INCOME TAX AUTHORITY, PUNE
JUSTICE (RETD.) C V BHADANG (President), SHRI R. K. PANDA (Vice President)
M/S MANILAL P. SAVLA & COMPANY,PUNE vs ACIT, CIRCLE 5 , PUNE
M/S MANILAL P. SAVLA & COMPANY,PUNE vs ACIT, CIRCLE 5, PUNE
BIRLASOFT LIMITED,PUNE vs DCIT, CIRCLE 8, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
JOHN DEERE INDIA PVT.LTD,,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,, PUNE
VARUNENDRA NARAYAN DEEKSHIT,PUNE vs CIT(A) , PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
GANESH RAMNATH DHOOT,SAMBHAJINAGAR vs ITO, WARD-1(1), AURANGANAD, AURANGABAD
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, NASHIK, NASHIK vs MADANLAL LALCHAND JAIN, NANDURBAR
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MADANLAL LALCHAND JAIN,NANDURBAR vs ACIT CENTRAL CIRCLE 2, NASHIK
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MADANLAL LALCHAND JAIN,NANDURBAR vs ACIT CENTRAL CIRCLE 2, NASHIK
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DISCOVERY DIGITAL NETWORK PRIVATE LIMITED,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1 , NASHIK
DNYANYOGI FOUNDATION SANGLI,SANGLI vs CIT- EXEMPTION, PUNE, PUNE
DNYANYOGI FOUNDATION SANGLI,SANGLI vs CIT-EXEMPTION, PUNE, PUNE
PARAG KIRAN GUJRATHI,PUNE vs DCIT, CIR-12, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHAHBAZ MOHAMMED SHAFEEQUE,MALEGAON vs INCOME TAX OFFICER, WARD - 1, MALEGAON
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SACHIN SHANTILAL KHIWANSARA,BEED vs INCOME TAX OFFICER, AURANGABAD
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.2288/PUN/2025 निर्धारण वर्ष / Assessment Year: 2016-17 | Appellant/ Assessee | | :------------------------------------------------------------------------------------- | | Sachin Shantilal Khiwansara, Main Road, Shirur Kasar, Shirur SO., Beed, Beed-413249. PAN: ΒΥΤΡΚ1339Ν | V s. | Respondent / Revenue | | :--------------------------------------------- | | The Income Tax Officer, Ward-1(5), A
PREM GRAIN INDUSTRIES PVT. LTD,JALGOAN vs DCIT CIRCLE 1, JALGAON, JALGAON
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
YASHWANT NAMDEV PAWAR,SANGLI vs INCOME TAX OFFICER, WARD ONE SANGLI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
YASHWANT NAMDEV PAWAR,SANGLI vs INCOME TAX OFFICER, SANGLI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
YASHWANT NAMDEV PAWAR,SANGLI vs INCOME TAX OFFICER, WARD ONE SANGLI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
