ITAT Pune Bench
17,218 judgments
UMED SINGH,NEW DELHI vs JURISDICTIONAL ASSESSING OFFICER, WARD 14(1), PUNE, RANGE CODE 58, DGIT (INVESTIGATION), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TANARIA APPAREL PRIVATE LIMITED,PUNE vs ITO, WARD-14(5), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAMA DAMU BHAGAT,PANVEL vs ITO WARD-1, PANVEL
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
OM J J SWA VISHWASHANTI DHAM NIRMAN SANSTHA,VERUL vs ITO EXEMPTION WARD, AURANGABAD
PUNE E COMMODITES BROKING PRIVATE LIMITED,PUNE vs WARD 4(5), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PUNE E COMMODITES BROKING PRIVATE LIMITED,PUNE vs WARD 4(5), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAMESH SHANKARRAO WAGH,PUNE vs ASSESSING OFFICER WARD 8(3), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BIBLE FELLOWSHIP CENTRE WAGHOLI,PUNE vs ITO, EXEMPTION, WARD-1(2), PUNE, PUNE
DR.MANISH BORAD (Accountant Member)
SUDHAKAR GUNDAPPA PALDEWAR,K.V.RANGAREDDY vs COMMISSIONER OF INCOME-TAX (APPEALS), NEW DELHI
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHREE SANT SAVTA GRAMIN BIGAR SETI SAHAKARI PATHSANSTA MARAYADIT,NASHIK vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HELLO TEXTILES,NAVAPUR vs INCOME TAX OFFICER, WARD-4, DHULE, DHULE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MOTO DRIVE PRIVATE LIMITED,PUNE vs DCIT, CIR-7, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHRI KRISHNA SHEWA TRUST,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
NATURE DELIGHT MULTI STATE CO-OPERATIVE DAIRY & AGRO PRODUCTS LIMITED,PUNE vs CENTRAL CIRCLE 1 (1), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S ANAD GROUP OF BUSINESS MONEY TRANSFER,PUNE vs ITO, WARD-4, SATARA, SATARA
AAM INDIA MANUFACTURING CORPORATION PRIVATE LIMITED,AHMEDNAGAR vs INCOME TAX OFFICER, WARD 1, AHMEDNAGAR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SADGURU ANNASEVA MANDAL,CHH SAMBHAJINAGAR (AURANGABAD) vs EXEMPTION WARD, AURANGABAD
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PITTIE AGRO VENTURES LTD,PUNE vs CIT, CENTRAL CIRCLE 2(3), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI BALASAHEB VITTHALRAO KADAM,PUNE vs CENTRAL CIRCLE 2(4), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI BALASAHEB VITTHALRAO KADAM,PUNE vs CENTRAL CIRCLE 2(4), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
