ITAT Pune Bench
17,218 judgments
VIDHYASAGAR GIRLS HIGH SCHOOL, TAMSA,TAMSA vs ITO TDS, NANDED
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER | Sl. No. | ITA No(s). | Name of the Applicant | Name of Respondent | Asst. Year | Qtr. | Form | |--------|------------------|-------------------------------------------------------------------------------------------|--------------------|------------|------|------| | 1-2 | 2207/PUN/2025 | Vidhyasagar Girls High School, Tamsa, Hadgaon, Nanded-431743. PAN: NSKVO0744C | ITO TDS Ward, Nanded. | 2015-16 | Q4 | 24Q
VIDHYASAGAR GIRLS HIGH SCHOOL, TAMSA,TAMSA vs ITO TDS, NANDED
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CHAITANYA ANNASO CHAVAN,PETH SANGLI vs ASSESSING OFFIER, SANGLI WARD
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PRADEEP MADHUKAR THOMBARE,AURANGABAD vs ITO WARD-1(5), AURANGABAD
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SMITA NARENDRA SONAWANE,NASHIK vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MUKUNDA PANDIT CHAUGULE,PANDHURLI vs INCOME TAX OFFICER, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PANCHWADKAR SHRIHARI PURSHOTTAM HUF,SOLAPUR vs INCOME TAX OFFICER WARD 2, PANDHARPUR
DR.MANISH BORAD (Accountant Member)
SHREE SWAMI SAMARTH ANNACHHATRA MANDAL,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ST GEORGE ORTHODOX SYRIAN CHURCH CHINCHWAD,PUNE vs CIT (E) , PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MUMATAJABI YASIN SAYYAD,BEED vs CIT(A), AURANGABAD
DR.MANISH BORAD (Accountant Member)
MUMATAJABI YASIN SAYYAD,BEED vs CIT(A), AURANGABAD
ld.CIT(A) for necessary adjudication of the issues raised in the instant appeals.3. Ld. Departmental Representative on the other hand supported the order of ld.CIT(A).
VASANT POPATLAL PATEL,SINDHUDURG vs INCOME TAX OFFICER WARD, KUDAL
the Tribunal. Assessee has filed an affidavit explaining the delay and relevant contents are reproduced below:
VASANT POPATLAL PATEL,SINDHUDURG vs INCOME TAX OFFICER WARD, SINDHUDURG
DR.MANISH BORAD (Accountant Member)
JINESH LALIT JAIN,RAIGAD vs INCOME TAX OFFICER, WARD 5, PANVEL, RAIGAD
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHREE SANT SAVTA GRAMIN BIGAR SETI SAHAKARI PATSANSTHA MARYADIT,PIMPALGAON vs ASSESSING OFFICER, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ACIT CIRCLE-12, PUNE, PUNE vs DHIRAJ BHAUSAHEB NIKAM, PUNE
MR ARIHANT PATNI,PUNE vs ADCIT CIRCLE-7, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
M/S. M M BROTHERS,DHULE vs ITO, WARD 1, DHULE, DHULE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AURANGABAD DIVISION LIFE INSURANCE EMPLOYEES CO-OP CREDIT SOCIETY LTD,AURANBAD vs ITO, WARD-1(1), AURANGABAD, AURANGABAD
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAGAR DEVELOPERS,PUNE vs ACIT CIRCLE 3, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)