ITAT Pune Bench
17,218 judgments
UDAY UTTAMRAO NEVASE,PUNE vs THE ASSESSING OFFICER / ASSESSMENT UNIT, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LAHOTI PROPERTIES AND INFRABUILDCON VENTURE,LATUR vs ITO, WARD-1, NANDED, NANDED
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
BUILT UP,PUNE vs ADIT, BANGLORE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
NAVALMAL FIRODIA MEMORIAL HOSPITAL TRUST,PUNE vs INCOME TAX OFFICER, EXEMPTION WARD 1(2), PUNE
the learned CIT(A), the same has neither been taken note of or distinguished in any manner. Not following the binding Judicial precedent of the Jurisdictional ITAT Pune is gross impropriety in law. Ground No. 2: The Appellant craves leave to add, alter, amend or withdraw all or any of the Grounds of Appeal herein and to submit such statements, documents and papers as may be considered necessary either at or before the appeal hearing.”
MARATHI BANDHKAM VYA vs AYIK ASSOCIATION,PUNEVS.ITO, EXEMPTION WARD-1(1),PUNE, PUNE
SUHAS DIGAMBAR CHINCHKAR,PUNE vs CIT(A) & NFAC, NEW DELHI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NAROTTAM ATMARAM WARDE,RAIGAD vs INCOME TAX OFFICER, PANVEL
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICE WARD 3(3) PUNE, PUNE vs RAMESH MAGARAMJI MULEVA, PUNE
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE DR. DIPAK P. RIPOTE (Accountant Member)
MAHESH NAGARI SAHAKARI PATSANSTHA MARYADIT,AHILYANAGAR vs PR CIT, PUNE-1, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, DHULE vs DHARATIDHAN FERTILISERS LIMITED, DHULE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
WALIA AGNI INDUSTRIES PRIVATE LIMITED,PUNE vs ITO WARD-10(1), PUNE
MS. ASTHA CHANDRA, JUDICIAL MEMBER AND SHREE DR. DIPAK P. RIPOTE (Accountant Member)
ASTEMO FIE PVT.LTD,PUNE vs THE CIT(A)-13, PUNE
ASTEMO FIE PVT.LTD,PUNE vs THE CIT(A)-13, PUNE
VIJAY HIRAMAN JAGDALE,PUNE vs INCOME TAX OFFICER, WARD14(1 ), PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
ZS ASSOCIATES INDIA PVT.LTD,,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -12,, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
