ITAT Pune Bench
17,218 judgments
BHIL EMPLOYEES WELFARE FUND NO 1,PUNE vs INCOME TAX OFFICER - WARD 9(1), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHIVANI ENTERPRISES ,PUNE vs ITO WARD-14(1), PUNE
DR.MANISH BORAD (Accountant Member)
PRASAD RAMCHANDRA PATIL,URAN, PANVEL vs ITO WARD 3, PANVEL, PANVEL
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PRASAD RAMCHANDRA PATIL,URAN, PANVEL vs ITO - WARD 3, PANVEL, PANVEL
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PRASAD RAMCHANDRA PATIL,URAN, PANVEL vs ITO WARD 3, PANVEL, PANVEL
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MEGHA KISHOR DALVI,PUNE vs ITO WARD 6(1), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUNIL SUBHASH SHELAR,PUNE vs INCOME TAX OFFICER WARD 2(1), NASHIK
DR. MANISH BORAD (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
SUCHIT DILIP MANE,SANGALI vs ITO WARD-1, SANGALI
both the lower authorities and it shows that assessee is not interested to pursue the appeal and therefore, the finding of Ld.CIT(A) may please be affirmed.
SHREE GANESH NAGARI SAHAKARI PAT SANSTHA MARYADIT,SANGLI vs INCOME TAX OFFICER WARD 5, SANGLI
SHREE GANESH NAGARI SAHAKARI PAT SANSTHA MARYADIT,SANGLI vs INCOME TAX OFFICER WARD 5, SANGLI
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
JITENDRA ASHOKLAL KATARIYA,PUNE vs ITO, WARD-6(2), PUNE, PUNE
APTARA TECHNOLOGIES PRIVATE LIMITED,PUNE vs DCIT, CIRCLE1(1), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAHAKAR BHUSHAN VASANT SARVA SEVA SAHAKARI SOCIETY LTD,SANGLI vs ITO WARD-1, SANGLI, SANGLI
DR.MANISH BORAD (Accountant Member)
PARESH PRASHANT BHIDE,PUNE vs WARD 12(1), PUNE, DGIT(INVESTIGATION)
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASHOK NARAYAN SATAV,PUNE vs INCOME TAX OFFICER. WARD 12(3), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VEERACHARYA BABASAHEB KUCHNURE ZILLA NAGARI SAHAKARI PAT SANSTHA LIMITED,SANGLI vs INCOME TAX OFFICER 1(1), SANGLI
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.3242 & 3243/PUN/2025 निर्धारण वर्ष / Assessment Years : 2018-19 & 2020-21 | Veeracharya Babasaheb Kuchnure Zilla Nagari Sahakari Pat Sanstha Ltd., 317, Mahaveernagar, Vakhar Bhag, Sangli-416416 | ITO, Ward-1(1), Sangli | | :---------------------------------------------------------------------------------------------------------------------- | :-------------------- | | PAN: AAAAV0246J अपीलार्थी
VEERACHARYA BABASAHEB KUCHNURE ZILLA NAGARI SAHAKARI PAT SANSTHA LTD.,SANGLI vs INCOME TAX OFFICER 1(1), SANGLI
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SHREE GAJANAN MAHILA GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,SATARA vs INCOME TAX OFFICER 1, SATARA
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SAI SIDDHI CONSTRUCTIONS ,SATANA vs CIT(A), NASHIK
DR.MANISH BORAD (Accountant Member)
SANTOSH LAXMAN MALUSARE,PUNE vs ITO, WARD-5(2), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)