ITAT Pune Bench
17,218 judgments
SUMAN NILAKANTH MASAL ,AHEMDNAGAR vs ITO WARD-2, AHMEDNAGAR
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ACIT,CIRCLE-1,SOLAPUR, SOLAPUR vs YUVRAJ PATIL AND COMPANY, TALSANGI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
BORA AGRO FOODS,PUNE vs DCIT, CIR-5, PUNE, PUNE
BORA AGRO FOODS,PUNE vs DCIT, CIR-5, PUNE, PUNE
BORA AGRO FOODS,PUNE vs DCIT, CIR-5, PUNE, PUNE
ASSISTANT COMMISSIONER OF INCOME TAX, AAYKAR BHAWAN, KOLHAPUR vs KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LIMITED, KOLHAPUR
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VERALA DEVELOPMENT SOCIETY,SANGLI vs INCOME TAX OFFICER (EXEMPTION) WARD, KOLHAPUR
DR.MANISH BORAD (Accountant Member)
HASINA MOHAMMAD HAJI SHAIKH,NANDED vs ASSESSING OFFICER, NANDED
DR.MANISH BORAD (Accountant Member)
ASST COMMISSIONER OF INCOME TAX , PANVEL vs EPYGEN BIOTECH PRIVATE LIMITED, NAVI MUMBAI
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ACIT, CENTRAL CIRCLE -2, AURANGABAD, AAYKAR BHAWAN, CANTONMENT, AURANGABAD vs RAJENDRA SINGH RAJPAL, MANJEET GINNING FACTORY, AURANGABAD ROAD, SENDHWA
RISA INTERNATIONAL LIMITED,MUMBAI vs ACIT, CENTRAL CIRCLE 2(1), MUMBAI, PUNE
RISA INTERNATIONAL LIMITED,MUMBAI vs DCIT CENTRAL CIRCLE 2(1), PUNE, PUNE
RISA INTERNATIONAL LIMITED ,MUMBAI vs DCIT CENTRAL CIRCLE 2(1), PUNE , PUNE
RISA INTERNATIONAL LIMITED ,MUMBAI vs DCIT CENTRAL CIRCLE 2(1), PUNE , PUNE
LAXMANRAO AKARAM PATIL,TASGAON vs DCIT, SANGLI, SANGLI
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAIGAON SUGAR AND POWER LIMITED,KARAD vs ITO, WARD-1, CIR-SATARA, SATARA
DR. MANISH BORAD (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
RAIGAON SUGAR AND POWER LIMITED,KARAD vs ITO, WARD-1, CIR-SATARA, SATARA
DR. MANISH BORAD (Accountant Member), Ms. ASTHA CHANDRA (Judicial Member)
SHAIKH NAIM GULAB SHAIKH,JALGAON vs INCOME TAX OFFICER WARD 2(1), JALGAON
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA, JUDICIAL MEMBER आयकर अपील सं. / ITA No.3076/PUN/2025 Assessment Year : 2017-18 Shaikh Naim Gulab Shaikh, Prop. Of Sk. Gulab Sk. Gamir Kela Suppliers, 2725, Chandni Chowk, Budhwar Peth, Savda-425502 Tal. Raver, Dist. Jalgaon Maharashtra PAN: BASPS5568N Vs. Income Tax Officer, Ward-2(1), Jalgaon Appellant Respondent Appellant by : None Respondent by : Shri Pramod Shahakar Date of hearing : 09.02.2026 Date of pronouncement : 18.02.2026 आद
ASHUTOSH DUBEY,KANJURMARG vs DCIT CIRCLE-8, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BHIL EMPLOYEES WELFARE FUND NO 1,PUNE vs INCOME TAX OFFICER - WARD 9(1), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
