ITAT Pune Bench
17,218 judgments
SUBHASH BABURAO AHER,NASHIK vs ITO WARD 3(1), NASHIK
DR.MANISH BORAD (Accountant Member)
SUBHASH BABURAO AHER,NASHIK vs ITO WARD 3(1), NASHIK
DR.MANISH BORAD (Accountant Member)
LATE VISHWAS GAJMAL SONAWANE,DHULE vs ITO, WARD-1, DHULE, DHULE
DR.MANISH BORAD (Accountant Member)
TULAJABHAVANI MAHILA GRA SAH PATH SANSTA MARY.,KOLHAPUR vs INCOME TAX OFFICER WARD 1(1), KOLHAPUR, KOLHAPUR
DR.MANISH BORAD (Accountant Member)
SUSMITA SUDHAKAR UKARDE,CHIPLUN vs INCOME-TAX OFFICER, WARD , RATNAGIRI
DR.MANISH BORAD (Accountant Member)
SEVABHAVI BRAMNAN NAGARI SAHAKARI PATSANSTHA MARYADIT RAVTALE CHIPLU,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
DR.MANISH BORAD (Accountant Member)
CHANDA SHAMKANT KHAIRE,PUNE vs INCOME TAX OFFICER WARD 5(1), PUNE
DR.MANISH BORAD (Accountant Member)
MEHAR PALLIATIVE CARE TRUST,AHILYANAGAR vs CIT(E) , NASHIK
DR.MANISH BORAD (Accountant Member)
SHREE AISHWARYA LAXMI MAHILA NAGARI SAHAKARI PATSANSTHA MARYADIT ,PUNE vs INCOME TAX OFFICER WARD 9(3), PUNE
DR.MANISH BORAD (Accountant Member)
MUSTAFA JAINUDDIN AMRELIWALA,JALGAON vs ITO WARD 1(1), JALGAON, JALGAON
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KEDGAON GRAMIN BIGARSHETI SAHKARI PATSANSTHA MARYADIT,SOLAPUR vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, SOLAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DASTAGIR HAMID MUJAWAR,SANGLI vs ITO WARD-2, SANGALI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BABASAHEB BHAGAWAN ATKIRE,PUNE vs DCIT, CIRCLE 7, PUNE, PUNE
BABASAHEB BHAGAWAN ATKIRE,PUNE vs DCIT, CIRCLE 7, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
IMRANKHAN ISMAIL PATHAN,DHULE vs ITO WARD 1, DHULE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI P P VASUDEVANAND SARASWATI TEMBE SWAMI MAHARAJ & SHRI P P LOKNATHTIRTH SWAMI MAHARAJ TRUST,PUNE vs CIT(EXEMPTION), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHRI VISHAL VASANT BANDEWAR ,PUNE vs DCIT CIR- 2, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
VINEET TIWARI,BANGALORE vs CIRCLE 12, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
VINEET TIWARI,BENGALURU vs CIRCLE 12, PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
DEEP AUTOMOTIVE,BEED vs ITO WARD 1(5), AURANGABAD, AURANGABAD
DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
