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ITAT Pune Bench

17,218 judgments

DILIP KARAMSI THAKKAR,PUNE vs ITO WARD-6(3), PUNE

ITA 1671/PUN/2025[2017-18]Status: Disposed27/3/2026AY 2017-18

SHARADCHANDRA NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD -10(1), PUNE

ITA 45/PUN/2026[2020-21]Status: Disposed26/3/2026AY 2020-21

SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)

SHARADCHANDRA NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD -10(1), PUNE

ITA 44/PUN/2026[2022-23]Status: Disposed26/3/2026AY 2022-23

SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)

SHARADCHANDRA NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD -10(1), PUNE

ITA 43/PUN/2026[2022-23]Status: Disposed26/3/2026AY 2022-23

SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)

DURGA MACHTECH PVT.LTD,PUNE vs ITO, TDS WARD-1, PUNE

ITA 2738/PUN/2025[2015-16(26Q-Q3)]Status: Disposed26/3/2026

SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DURGA MACHTECH PVT.LTD,PUNE vs ITO, TDS WARD-1, PUNE

ITA 2737/PUN/2025[2015-16(26q-q2)]Status: Disposed26/3/2026

SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DURGA MACHTECH PVT.LTD,PUNE vs ITO, TDS WARD-1, PUNE

ITA 2736/PUN/2025[2015-16(24Q-Q2)]Status: Disposed26/3/2026

SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DURGA MACHTECH PVT.LTD,PUNE vs ITO, TDS WARD-1, PUNE

ITA 2735/PUN/2025[2015-16(24Q-Q1)]Status: Disposed26/3/2026

SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DURGA MACHTECH PVT.LTD,PUNE vs ITO, TDS WARD-1, PUNE

ITA 2734/PUN/2025[2014-15(Q26-Q1)]Status: Disposed26/3/2026

SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DURGA MACHTECH PVT.LTD,PUNE vs ITO, TDS WARD-1, PUNE

ITA 2733/PUN/2025[2014-15(24Q-Q1)]Status: Disposed26/3/2026

SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DURGA MACHTECH PVT.LTD,PUNE vs ITO, TDS WARD-1, PUNE

ITA 2732/PUN/2025[2013-14(26Q-Q4)]Status: Disposed26/3/2026

SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DURGA MACHTECH PVT.LTD,PUNE vs ITO, TDS WARD-1, PUNE

ITA 2731/PUN/2025[2013-14(26Q-Q3)]Status: Disposed26/3/2026

SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DURGA MACHTECH PVT.LTD,PUNE vs ITO, TDS WARD-1, PUNE

ITA 2730/PUN/2025[2013-14(26Q-Q2)]Status: Disposed26/3/2026

SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DURGA MACHTECH PVT.LTD,PUNE vs ITO, TDS WARD-1, PUNE

ITA 2729/PUN/2025[2013-14(24Q-Q4)]Status: Disposed26/3/2026

SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DURGA MACHTECH PVT.LTD,PUNE vs ITO, TDS WARD-1, PUNE

ITA 2728/PUN/2025[2013-14(24Q-Q3)]Status: Disposed26/3/2026

SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

DURGA MACHTECH PVT.LTD,PUNE vs ITO, TDS WARD-1, PUNE

ITA 2727/PUN/2025[2013-14(24Q-Q2)]Status: Disposed26/3/2026

SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

NEW HIGH SCHOOL,AURANGABAD vs ACIT CENTRALIZED PROCESSING CELL -TDS, AURANGABAD

ITA 2641/PUN/2025[2014-15]Status: Disposed26/3/2026AY 2014-15

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

NEW HIGH SCHOOL,AURANGABAD vs ACIT CENTRALIZED PROCESSING CELL -TDS, AURANGABAD

ITA 2640/PUN/2025[2014-15]Status: Disposed26/3/2026AY 2014-15

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

NEW HIGH SCHOOL,AURANGABAD vs ACIT CENTRALIZED PROCESSING CELL -TDS, AURANGABAD

ITA 2638/PUN/2025[2014-15]Status: Disposed26/3/2026AY 2014-15

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

NAZIM RIAZUDDIN SAIYED,TURQUOISE NYATI EMPIRE KHARADI PUNE vs ASSESSING OFFICER WARD 4(4), PMT BUILDING, SWARGATE, PUNE

ITA 287/PUN/2026[2019-20]Status: Disposed17/3/2026AY 2019-20

DR.MANISH BORAD (Accountant Member)