ITAT Pune Bench
17,218 judgments
RAJESH BALRAM SINGH ,PUNE vs ACIT , PUNE
the Ld. CIT(A)/NFAC. Before the Ld. CIT(A)/NFAC there was non-compliance of notice of hearing and the Ld. CIT(A)/NFAC dismissed the appeal of the assessee for non-prosecution and endorsing the findings of the Ld. AO.
RAJU LEKHARAJ TANWANI,AURANGABAD vs ITO CIRCLE 1, AURANGABAD
DR.MANISH BORAD (Accountant Member)
SRUSHTI CONSERVATION FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
ASHFAK KASAM PATEL,NASHIK vs INCOME TAX OFFICER, NASHIK
DR. MANISH BORAD (Accountant Member)
ASHFAK KASAM PATEL,NASHIK vs INCOME TAX OFFICER , NASHIK
DR. MANISH BORAD (Accountant Member)
CHAYA SATISH LODHA,BEED vs INCOME TAX OFFICER WARD 1(5), AURANGABAD
DR. MANISH BORAD, ACCOUNTANT MEMBER Ι.Τ.Α.No.2625/PUN/2025 (Assessment Year 2020-2021) | Appellant | | Respondent | |:---|:---:|:---| | Chaya Satish Lodha, At Chousala, Post Chousala, Taluka-Beed, District Beed-431 126 PAN : ACVPL 8386 М | vs. | ITO, Ward-1(5), Aurangabad. | | For Assessee | None | |---|---| | For Revenue | Shri Eknath Abhang, Addl.CIT | | Date of Hearing | 02.02.2026 | | Date of Pronouncement | 16.02.2026 | ORDER 1. This appeal at the instance of the assessee is directed a
ASIF IMRAN IFTEKHAR AHMED,AURANGABAD vs INCOME TAX OFFICER, WARD 7, AURANGABAD
DR.MANISH BORAD (Accountant Member)
ASSTT. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE, PUNE, PMT BUILDING, SWARGATE vs SHIVAI VIDYA PRASARAK MANDAL, THANE
the Ld. Addl./JCIT(A). The appeal was filed with a delay of 558 days which was condoned by the Ld. Addl./JCIT(A). The Ld. Addl./JCIT(A) allowed the appeal of the assessee holding that the assessee is entitled for exemption u/s 11 of the Act and directed the Ld. CPC/AO to delete the addition made in intimation u/s 143(1) of the Act. The relevant findings and observations of the Ld. Addl./JCIT(A) is reproduced below :
KAILASH DAYANAND PUNJABI,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, DHULE
HUTATMA JAIWANTRAO PATIL GIRLS HIGH SCHOOL & JUNIOR COLLEGE HIMAYATNAGAR,HIMAYAT NAGAR vs CIT TDS NASHIK, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
HUTATMA JAIWANTRAO PATIL GIRLS HIGH SCHOOL & JUNIOR COLLEGE HIMAYATNAGAR,HIMAYAT NAGAR vs CIT TDS NASHIK, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
HUTATMA JAIWANTRAO PATIL GIRLS HIGH SCHOOL & JUNIOR COLLEGE HIMAYATNAGAR,HIMAYAT NAGAR vs CIT TDS NASHIK, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
HUTATMA JAIWANTRAO PATIL GIRLS HIGH SCHOOL & JUNIOR COLLEGE HIMAYATNAGAR,HIMAYAT NAGAR vs CIT TDS NASHIK, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, WARD 1, AHMEDNAGAR vs DEEPAK BABURAO VISPUTE, KOPARGAON
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
PARIJAT HOTEL PRIVATE LIMITED,PUNE vs ITO, WARD-4(5), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA, JUDICIAL MEMBER आयकर अपील सं. / ITA No.2383/PUN/2025 Assessment Year : 2021-22 Parijat Hotels Private Limited, 9, Jaiprakash Narayan Garden, Pune Station, Pune – 411001 Maharashtra PAN : AAВСР1231A Vs. Income Tax Officer, Ward-4(5), Pune Appellant Respondent Appellant by : Shri S.N. Puranik Respondent by : Shri Pramod Shahakar Date of hearing : 10.02.2026 Date of pronouncement : 16.02.2026 आदेश / ORDER PER DR. MANISH BORAD (Accountant
SUKETU RAJNIKANT JHAVERI,MUMBAI vs ASST. COMMISSIONER OF INCOME TAX, AURANGABAD
DR. MANISH BORAD (Accountant Member)
HUTATMA JAIWANTRAO PATIL GIRLS HIGH SCHOOL & JUNIOR COLLEGE HIMAYATNAGAR,HIMAYATNAGAR NANDED vs ITO TDS, NANDED
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
HUTATMA JAIWANTRAO PATIL GIRLS HIGH SCHOOL & JUNIOR COLLEGE HIMAYATNAGAR,HIMAYAT NAGAR NANDED vs ITO TDS, NANDED
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
AGARWAL ENTERPRISES,PUNE vs A.O, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SAMARTH BHARAT SANSKAR KENDRA,AMBERNATH vs CIT(EXEMPTION), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
