← All Benches
ITAT Pune Bench
17,218 judgments
VANDANA ABHAY TATED,NASHIK vs ITO WARD 2(1), NASHIK, NASHIK
ITA 382/PUN/2026[2015-16 Q1-26Q]Status: Disposed17/4/2026
VANDANA ABHAY TATED,NASHIK vs ITO WARD 2(1), NASHIK, NASHIK
ITA 381/PUN/2026[2015-16 Q2-26Q]Status: Disposed17/4/2026
RAMCHANDRADADA KAWADE PUNYA NAGARI NAGARI SAHAKARI PAT SANSTHA MARYADIT,PUNE vs ITO 7(1), PUNE
ITA 379/PUN/2026[2017-2018]Status: Disposed17/4/2026AY 2017-2018
VANDANA ABHAY TATED,NASHIK vs ITO WARD 2(1), NASHIK, NASHIK
ITA 370/PUN/2026[2014-15 Q4-26Q]Status: Disposed17/4/2026
VANDANA ABHAY TATED,NASHIK vs ITO WARD 2(1), NASHIK, NASHIK
ITA 369/PUN/2026[2014-15 Q2-26Q]Status: Disposed17/4/2026
MRS. VANDANA ABHAY TATED,NASHIK vs ITO WARD 2(1), NASHIK, NASHIK
ITA 367/PUN/2026[2013-14 Q2- 26Q]Status: Disposed17/4/2026
VANDANA ABHAY TATED,NASHIK vs ITO WARD 2(1), NASHIK, NASHIK
ITA 366/PUN/2026[2014-15 Q3-26Q]Status: Disposed17/4/2026
VANDANA ABHAY TATED,NASHIK vs ITO WARD 2(1), NASHIK, NASHIK
ITA 365/PUN/2026[2013-14 Q3- 26Q]Status: Disposed17/4/2026
SINHGAD TECHNICAL EDUCATION SOCIETY,PUNE vs THE DCIT CENTRAL CIRCLE, PUNE
ITA 358/PUN/2026[2022-23]Status: Disposed17/4/2026AY 2022-23
ANIL KUMARSAHEB BAGANE,PUNE vs INCOME TAX OFFICER WARD 10(1), PUNE
ITA 274/PUN/2026[2018-19]Status: Disposed17/4/2026AY 2018-19
SHREYA SANTOSH CHAWAK,PANVEL vs ITO WARD - 1, PANVEL
ITA 3136/PUN/2025[2013-14]Status: Disposed17/4/2026AY 2013-14
KAI FAKIRA JAIRAM PATIL SAHAKARI PATSANSTHA MARYADIT SHAHADA,NANDURBAR vs ITO, WARD-1, DHULE, DHULE
ITA 3110/PUN/2025[2016-17]Status: Disposed17/4/2026AY 2016-17
M/S. ASK ENERGY SOLUTIONS PRIVATE LIMITED,PUNE vs ADDL. CIT (A), THIRUVANANTPURAM
ITA 2836/PUN/2025[2016-17]Status: Disposed17/4/2026AY 2016-17
SHIROL PANCHAYAT SAMITT KARMCHARI SAHAKARI PATSANSTHA MARYADIT SHIROL,KOLHAPUR vs ITO WARD-1, ICHALKARANJI
ITA 2765/PUN/2025[2015-16]Status: Disposed17/4/2026AY 2015-16
M/S. RUSHIKESH CONSTRUCTION,JALNA vs INCOME TAX OFFICER WARD 1, JALNA
ITA 2741/PUN/2025[2014-15]Status: Disposed17/4/2026AY 2014-15
SANCHETI ONIONS PVT LTD,PUNE vs WARD 10(1), PUNE, PUNE
ITA 2689/PUN/2025[2014-15]Status: Disposed17/4/2026AY 2014-15
SANCHETI ONIONS PVT LTD,PUNE vs WARD 10 (1) PUNE, PUNE
ITA 2688/PUN/2025[2014-15]Status: Disposed17/4/2026AY 2014-15
ROYAL PALMS RESIDENCY COOPERATIVE HOUSING SOCIETY LIMITED,KOPROLI, PANVEL vs CENTRALISED PROCESSING CENTRE/INCOME TAX OFFICER, WARD 5 PANVEL, PANVEL
ITA 2616/PUN/2025[2016-17]Status: Disposed17/4/2026AY 2016-17
KAI PAI VISHWANATHRAO BHEGADE PRATISHTHAN,PUNE vs CIT (EXEMPTION), PUNE, PUNE
ITA 2518/PUN/2025[-]Status: Disposed17/4/2026
MANOJ MANSUKHLAL GUNDECHA,PUNE vs INCOME TAX OFFICER WARD 14(5), PUNE
ITA 2405/PUN/2025[2015-16]Status: Disposed17/4/2026AY 2015-16
