← All Benches
ITAT Pune Bench
17,218 judgments
AMIT SINGH,PUNE vs INCOME TAX OFFICER , PUNE
ITA 3104/PUN/2025[2017-18]Status: Disposed20/4/2026AY 2017-18
SHITAL LAXMAN JADHAV,SATARA vs INCOME TAX OFFICER WARD 2, SATARA
ITA 3093/PUN/2025[2016-17]Status: Disposed20/4/2026AY 2016-17
SHREE BELHEKAR PATIL INFRA PROJECTS PVT LTD,PUNE vs ITO WARD 8(1), PUNE
ITA 2960/PUN/2025[2022-23]Status: Disposed20/4/2026AY 2022-23
AMAR JUGOLKISHOR TIWADI,SOLAPUR vs INCOME TAX OFFICER, CENTRAL CIRCLE 1, SOLAPUR
ITA 2654/PUN/2025[2019-20]Status: Pending20/4/2026AY 2019-20
AMAR JUGALKISHORE TIWADI,SOLAPUR vs INCOME TAX OFFICER, CENTRAL CIRCLE 1, SOLAPUR
ITA 2653/PUN/2025[2016-17]Status: Pending20/4/2026AY 2016-17
AEROPURE UV SYSTEMS PRIVATE LIMITED,PUNE, MAHARASHTRA vs THE DCIT, CIRCLE 1(1), PUNE, PUNE, MAHARASHTRA
ITA 2552/PUN/2025[2015-2016]Status: Disposed20/4/2026AY 2015-2016
ACIT,CENTRAL CIRCLE-2(1),PUNE, PUNE vs PATIL CONSTRUCTION AND INFRASTRUCTURE LIMITED, PUNE
ITA 2445/PUN/2025[2022-23]Status: Disposed20/4/2026AY 2022-23
SHRI DNYANESHWAR TRUST,AHMEDNAGAR vs DCIT (E), AURANGABAD
ITA 1884/PUN/2025[2016-17]Status: Disposed20/4/2026AY 2016-17
SHRI DNYANESHWAR TRUST,AHMEDNAGAR vs DCIT (E), AURANGABAD
ITA 1883/PUN/2025[2018-19]Status: Disposed20/4/2026AY 2018-19
SHRI DNYANESHWAR TRUST,AHMEDNAGAR vs DCIT (E), AURANGABAD
ITA 1882/PUN/2025[2010-11]Status: Disposed20/4/2026AY 2010-11
SHRI DNYANESHWAR TRUST,AHMEDNAGAR vs DCIT (E), AURANGABAD
ITA 1881/PUN/2025[2011-12]Status: Disposed20/4/2026AY 2011-12
SHRI DNYANESHWAR TRUST,AHMEDNAGAR vs DCIT (E), AURANGABAD
ITA 1880/PUN/2025[2012-13]Status: Disposed20/4/2026AY 2012-13
SHRI DNYANESHWAR TRUST,AHMEDNAGAR vs DCIT (E), AURANGABAD
ITA 1879/PUN/2025[2013-14]Status: Disposed20/4/2026AY 2013-14
BOSCH CHASSIS SYSTEMS INDIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 1388/PUN/2025[2017-18]Status: Disposed20/4/2026AY 2017-18
BOSCH CHASSIS SYSTEMS INDIA PRIVATE LIMITED,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 1387/PUN/2025[2016-17]Status: Disposed20/4/2026AY 2016-17
VIRENDRA SINGH SAINI,HARYANA vs ASST. DIRECTOR OF INCOME TAX, CPC, BANGALORE, BENGALORE
ITA 1483/PUN/2024[2019-20]Status: Disposed20/4/2026AY 2019-20
RSL BUILDCON,PUNE vs ITO CIR-2, PUNE
ITA 466/PUN/2026[2023-24]Status: Disposed17/4/2026AY 2023-24
SRUSHTI CONSERVATION FOUNDATION,PUNE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 446/PUN/2026[NA]Status: Disposed17/4/2026
RAMESH CHANDANMAL GUNDECHA,AHMEDNAGAR vs ITO WARD 1, AHMEDNAGAR, AHMEDNAGAR
ITA 401/PUN/2026[AY 2013-14 Q4-26Q]Status: Disposed17/4/2026
VANDANA ABHAY TATED,NASHIK vs ITO WARD 2(1), NASHIK, NASHIK
ITA 391/PUN/2026[2015-16 Q3-26Q]Status: Disposed17/4/2026