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ITAT Pune Bench
17,218 judgments
PUSHPAM PLAZA PRIVATE LIMITED,PUNE vs ITO WARD 4(5), PUNE
ITA 962/PUN/2025[2013-14]Status: Disposed24/4/2026AY 2013-14
PUSHPAM PLAZA PRIVATE LIMITED,PUNE vs ITO WARD 4(5), PUNE
ITA 3068/PUN/2025[2016-17]Status: Disposed24/4/2026AY 2016-17
PUSHPAM PLAZA PRIVATE LIMITED,PUNE vs ITO WARD 4(5), PUNE
ITA 3067/PUN/2025[2013-14]Status: Disposed24/4/2026AY 2013-14
SHIVRAJ DILIP PATIL,SATARA vs ITO WARD-1 , SATARA
ITA 3006/PUN/2025[2013-14]Status: Disposed24/4/2026AY 2013-14
DECAN XI FOOTBALL & SPORTS FOUNDATION, PUNE,PUNE vs CIT(EXEMPTION), PUNE, PUNE
ITA 1960/PUN/2025[-]Status: Disposed24/4/2026
VANDERLANDE INDUSTRIES PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE - 2, PUNE, PUNE
ITA 480/PUN/2026[2019-20]Status: Disposed22/4/2026AY 2019-20
SHIVJEET GHATGE (LEGAL HEIR OF MR VIJAYSINH GHATGE),KOLHAPUR vs INCOME TAX OFFICER, WARD 2(1), KOLHAPUR
ITA 462/PUN/2026[2011-12]Status: Disposed22/4/2026AY 2011-12
RAMESH PANNALAL RANKA,PUNE vs DCIT CENTRAL CIRCLE 2(2) ,, PUNE
ITSSA 32/PUN/2025[2014-15]Status: Disposed21/4/2026AY 2014-15
RAMESH PANNALAL RANKA,PUNE vs DCIT CENTRAL CIRCLE 2(2) ,, PUNE
ITSSA 31/PUN/2025[2013-14]Status: Disposed21/4/2026AY 2013-14
BAULI INDIA BAKES & SWEETS PRIVATE LIMITED,PUNE vs DCIT CIRCLE 1 (1), PUNE, PUNE, DELHI
ITA 2923/PUN/2025[2021-22]Status: Heard21/4/2026AY 2021-22
CO-OPERATION METALS,PUNE vs ITO WARD 6(3), PUNE
ITA 2321/PUN/2024[2010-11]Status: Disposed21/4/2026AY 2010-11
CO-OPERATION METALS,PUNE vs ITO WARD 6(3), PUNE
ITA 2320/PUN/2024[2011-12]Status: Disposed21/4/2026AY 2011-12
CO-OPERATION METALS,PUNE vs ITO WARD 6(3), PUNE
ITA 2319/PUN/2024[2009-10]Status: Disposed21/4/2026AY 2009-10
INCOME TAX OFFICER, PUNE vs COOPERATION METALS, PUNE
ITA 2263/PUN/2024[2011-12]Status: Disposed21/4/2026AY 2011-12
INCOME TAX OFFICER, PUNE vs COOPERATION METALS, PUNE
ITA 2262/PUN/2024[2009-10]Status: Disposed21/4/2026AY 2009-10
SHEETALKUMAR SUBHASH SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 456/PUN/2026[2020-21]Status: Disposed21/4/2026AY 2020-21
DCIT CENTRAL CIRCLE -2(2), PUNE vs RAMESH PANNALAL RANKA, PUNE
ITA 2944/PUN/2025[2014-15]Status: Disposed21/4/2026AY 2014-15
INCOME TAX OFFICER, PUNE vs COOPERATION METALS, PUNE
ITA 2271/PUN/2024[2010-11]Status: Disposed21/4/2026AY 2010-11
ANUSHKA SHARMA,MUMBAI vs INCOME TAX OFFICER, CIRCLE 1 (1), PUNE
ITA 948/PUN/2026[2018-19]Status: Heard20/4/2026AY 2018-19
NIRAMAYA HOSPITALS PRIVATE LIMITED,PUNE vs CIRCLE 8 , AKRUDI, PUNE
ITA 3106/PUN/2025[2019-2020]Status: Disposed20/4/2026AY 2019-2020
