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ITAT Pune Bench
17,218 judgments
RASHMI HITESH ANANDANI,PUNE vs ITO WARD 10(1), PUNE, PUNE
ITA 1504/PUN/2025[2017-18]Status: Disposed17/4/2026AY 2017-18
SHRI. KSHETRAPAL PRATISHTHAN,PUNE vs CIT (EXEMPTION), PUNE
ITA 1485/PUN/2025[2025-26]Status: Disposed17/4/2026AY 2025-26
SHREE GANESH PLAZA II CHS LTD,KHANDA COLONY vs INCOME TAX OFFICER,WARD 4, PANVEL
ITA 403/PUN/2026[2020-21]Status: Disposed17/4/2026AY 2020-21
VANDANA ABHAY TATED,NASHIK vs ITO WARD 2(1), NASHIK, NASHIK
ITA 383/PUN/2026[2014-15 Q1- 26Q]Status: Disposed17/4/2026
VANDANA ABHAY TATED,NASHIK vs ITO WARD 2(1), NASHIK, NASHIK
ITA 368/PUN/2026[2013-14 Q4- 26Q]Status: Disposed17/4/2026
SHEKHAR YADGIRI GAJJAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 12, PUNE
ITA 3205/PUN/2025[2018-19]Status: Disposed17/4/2026AY 2018-19
SHRI GANESH RAMCHANDRA MORE,PANVEL vs ITO, WARD-9(3), PUNE, PUNE
ITA 2747/PUN/2025[2017-18]Status: Disposed17/4/2026AY 2017-18
KAI PAI VISHWANATHRAO BHEGADE PRATISHTHAN,PUNE vs CIT(EXEMPTION), PUNE, PUNE
ITA 2517/PUN/2025[-]Status: Disposed17/4/2026
SUBHASH KISAN CHAUDHARI,NASHIK vs ITO WARD 2 (1), NASHIK
ITA 2940/PUN/2025[2017-18]Status: Disposed16/4/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AURANGABAD, AURANGABAD vs SOMNATH VAIJNATH SAKRE, AURANGABAD
ITA 1942/PUN/2024[2013-14]Status: Disposed16/4/2026AY 2013-14
ABDUL GANI DAWOOD KHAN DESHMUKH,NAVI MUMBAI vs ASSESSING OFFICER, PANVEL
ITA 3082/PUN/2025[2015-16]Status: Disposed15/4/2026AY 2015-16
KISHOR JAGANNATH JADHAV,MALEGAON NASHIK vs ITO WARD 1 MALEGAON, MALEGAON NASHIK
ITA 3016/PUN/2025[2015-16]Status: Disposed15/4/2026AY 2015-16
KSHATRIYA DNYATI MARATHA SAMAJ SANGHATANA,GUHAGAR vs INCOME TAX OFFICER, KOLHAPUR
ITA 2290/PUN/2025[2025-2026]Status: Disposed15/4/2026AY 2025-2026
BT KADLAG CONSTRUCTION PRIVATE LIMITED,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 1731/PUN/2025[2015-16]Status: Disposed15/4/2026AY 2015-16
SHIVENDRA JEWELLERS PRIVATE LIMITED,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), PUNE
ITA 489/PUN/2024[2020-21]Status: Disposed15/4/2026AY 2020-21
DELPHI WAREHOUSING CORPORATION,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD
ITA 2463/PUN/2025[2013-14]Status: Disposed13/4/2026AY 2013-14
SHIRISH MURLIDHAR KULKARNI,NASHIK vs ITO WARD 2(1), NASHIK
ITA 2429/PUN/2025[2018-19]Status: Disposed13/4/2026AY 2018-19
SHIRISH MURLIDHAR KULKARNI,NASHIK vs ITO WARD 2(1), NASHIK
ITA 2428/PUN/2025[2017-18]Status: Disposed13/4/2026AY 2017-18
SHIRISH MURLIDHAR KULKARNI,NASHIK vs ITO WARD 2(1), NASHIK
ITA 2427/PUN/2025[2016-17]Status: Disposed13/4/2026AY 2016-17
GAURI SHRIKANT DEO,PUNE vs INCOME TAX OFFICER WARD 3(3), PUNE
ITA 3160/PUN/2025[2015-16]Status: Disposed10/4/2026AY 2015-16
