ITAT Patna Bench
3,036 judgments
DHARMENDRA KUMAR,PATNA vs ITO WARD 4 (2), PATNA, PATNA
the ld. CIT(A) but the assessee has also failed to appear before the ld. CIT(A) despite serving notices. Consequently, the ld. CIT(A) passed an order by dismissing the appeal of the assessee by the upholding the order of the Assessing Officer. 4. Aggrieved, the assessee filed the present appeal after a considerable delay of 149 days before this Tribunal and no one has appeared on behalf of the assessee. 5. On the other hand, the ld. DR stated that the assessee is a habitual defaulter which
GUPTA JI BROTHERS RICE PRIVATE LIMITED,DALMIA NAGAR vs DCIT CIRCLE-3, GAYA
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
RAMESHWAR PRASAD,PATNA vs ACIT CIRCLE - 2 (1), BEGUSARAI
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
VIKRAMSHILA DUGDH UTPADAK SAHKARI SANGH LTD,BHAGALPUR vs ACIT, CENTRAL CIRCLE-1, BHAGALPUR
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
DCIT, CIRCLE-3, DARBHANGA vs M/S TRIMURTY CONCERN PVT LTD, MUZAFFARPUR
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
DCIT(EXEMPTION) CIRCLE, PATNA vs M/S DEO MANGAL MEMORIAL TRUST, PATNA
SHRI DUVVURU RL REDDY, VICE PRESIDENT SHRI SANJAY AWASTHI (Accountant Member)
DCIT(EXEMPTION) CIRCLE, PATNA vs M/S DEO MANGAL MEMORIAL TRUST, PATNA
SHRI DUVVURU RL REDDY, VICE PRESIDENT SHRI SANJAY AWASTHI (Accountant Member)
DCIT(EXEMPTION) CIRCLE, PATNA vs M/S DEO MANGAL MEMORIAL TRUST, PATNA
SHRI DUVVURU RL REDDY, VICE PRESIDENT SHRI SANJAY AWASTHI (Accountant Member)
JAN SIKSHAN SANSTHAN,BEGUSARAI vs ITO (EXEMPTION), BHAGALPUR
MAYANK SINGH,PATNA vs ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE-5, PATNA, PATNA
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
KUMAR SUMAN SINGH,PATNA vs DCIT, CENTRAL CIRCLE-2, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
KUMAR SUMAN SINGH,PATNA vs ACIT, CENTRAL CIRCLE-2, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
KUMAR SUMAN SINGH,PATNA vs DCIT, CENTRAL CIRCLE-2, PATNA
KUMAR SUMAN SINGH,PATNA vs DCIT CENTRAL CIRCLE-2, PATNA
KUMAR SUMAN SINGH,PATNA vs ACIT CENTRAL CIRCLE-2, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
PANKAJ KUMAR,PATNA vs INCOME TAX OFFICER WARD 6(2), PATNA, PATNA
Shri Duvvuru RL Reddy (Vice President)
SHAMBHOO PRASAD,WEST CHAMPARAN vs ADDL./JCIT, CENTRAL RANGE 1, PATNA
Shri Duvvuru RL Reddy (Vice President)
M/S BIHAR STATE WAREHOUSING CORPN. LTD.,PATNA vs CIT (A), NFAC, DELHI, DELHI
the Commissioner of Income Tax (Appeals)-1 was disposed of by an Order ITBA/NFAC/S/250/2022- 23/1047736388(1) dated 30-11-2022 passed by Commissioner of Income Tax M/s Bihar State Warehousing Corpn. Ltd.
M/S BIHAR STATE WAREHOUSING CORPN. LTD.,PATNA vs CIT (A), NFAC, DELHI, DELHI
the Commissioner of Income Tax (Appeals)-1 was disposed of by an Order ITBA/NFAC/S/250/2022- 23/1047736388(1) dated 30-11-2022 passed by Commissioner of Income Tax M/s Bihar State Warehousing Corpn. Ltd.
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, PATNA, C.R. BUILDING, PATNA vs DEEPSHREE PROPERTIES PVT. LTD., SAGUNA KHAGAUL DANAPUR PATNA
SHRI DUVVURU RL REDDY, VICE PRESIDENT SHRI SANJAY AWASTHI (Accountant Member)
