ITAT Patna Bench
3,036 judgments
DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1,PATNA, PATNA vs ANGIKA VIHAR BUILDING CONSTRUCTION AND DEVELOPERS PRIVATE LIMITED , BHAGALPUR
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI (Accountant Member)
ASHOK KUMAR PRABHAKAR,PATNA vs ITO, WARD- 4 (1), PATNA
SRI SANJAY GARG (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
REKHA BANKER,PATNA vs ITO WARD- 6 (2), PATNA
SRI SANJAY GARG (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
MUSLIM ALAM,EAST CHAMPARAN vs ACIT, NFAC, DELHI, DELHI
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
THE MUZAFFARPUR CENTRAL COOPERATIVE BANK LTD, MUZAFFARPUR,MUZAFFARPUR vs DCIT, CIRCLE-2, MUZFFARPUR, MUZAFFARPUR
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
ANJANI KUMAR @ ANJANI KUMAR SINGH,PATNA vs ITO WARD-6(5), PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
BIHAR STATE POWER GENERATION COMPANY LTD.,PATNA vs ACIT-TDS CIRCLE, PATNA
SRI SANJAY GARG (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
BIHAR STATE POWER GENERATION COMPANY LTD.,PATNA vs ACIT-TDS CIRCLE, PATNA
SRI SANJAY GARG (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
BIHAR STATE POWER GENERATION COMPANY LTD.,PATNA vs ACIT-TDS CIRCLE, PATNA
SRI SANJAY GARG (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
BIHAR STATE POWER GENERATION COMPANY LTD.,PATNA vs ACIT-TDS CIRCLE, PATNA
SRI SANJAY GARG (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
BIHAR STATE POWER GENERATION COMPANY LTD.,PATNA vs ACIT-TDS CIRCLE, PATNA
SRI SANJAY GARG (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, PATNA, J.P. BHAVAN, DAK BUNGLOW CHAURAHA, PATNA vs MANJU DEVI, HARNAUT NALANDA
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
DHRUBGAMA PRATHMIK KRISHI SAKH SOCIETY LIMITED,SAMASTIPUR vs ITO, WARD- 3(3), SAMASTIPUR
the CIT (A) NFAC on 03.12.2019 The date of hearing fixed by the CIT (A) NFAC on 05.01.2021, 05.08.2022, 09.11.2022 and 18.01.2023. The applicant could not know the date of hearing as it was provided on e-mail and mob no. The mail id and Mob No. mentioned in application form -35 and in IT portal does not belongs to any member or chairman of the society. The mail id and Mob No. given in e-filing portal and in form -35 is Unidentical and seems that it was the any staff member of our then tax c
OM PRAKASH,GAYA vs DC/AC, CIRCLE-1, GAYA
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SHIV SHANKAR SINGH CONTRACT PVT LTD,GOPALGANJ vs ITO, TDS, MUZAFFAPUR
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
SHIV SHANKAR SINGH CONTRACT PVT LTD,GOPALGANJ vs ITO, TDS, MUZAFFAPUR
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
SHIV SHANKAR SINGH CONTRACT PVT LTD,GOPALGANJ vs ITO, TDS, MUZAFFAPUR
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
SHIV SHANKAR SINGH CONTRACT PVT LTD,GOPALGANJ vs ITO, TDS, MUZAFFAPUR
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
AJIT KUMAR JHA,PATNA vs AC, CIRCLE-6, PATNA
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
RAJ KISHOR PRASAD,NALANDA vs ASSESSMENT UNIT, INCOME TAX, DELHI
Shri Sonjoy Sarma (Judicial Member), Shri Sanjay Awasthi (Accountant Member)