← All Benches
ITAT Patna Bench
3,025 judgments
RUBY KUMARI,BHAGALPUR vs DCIT/ACIT, CC-3, PATNA
ITA 399/PAT/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
RUBY KUMARI,BHAGALPUR vs DCIT/ACIT, CC-3, PATNA
ITA 398/PAT/2026[2015-16]Status: Disposed31/8/2026AY 2015-16
RUBY KUMARI,BHAGALPUR vs DCIT/ACIT, CC-3, PATNA
ITA 397/PAT/2026[2014-15]Status: Disposed31/8/2026AY 2014-15
RUBY KUMARI,BHAGALPUR vs DCIT/ACIT, CC-2, PATNA, PATNA
ITA 396/PAT/2026[2012-13]Status: Disposed31/8/2026AY 2012-13
RUBY KUMARI,BHAGALPUR vs DCIT/ACIT, CC-3, PATNA
ITA 395/PAT/2026[2013-14]Status: Disposed31/8/2026AY 2013-14
LEENA,BHAGALPUR vs DCIT/ACIT, CC-3,, PATNA
ITA 394/PAT/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
LEENA,BHAGALPUR vs DCIT/ACIT, CC-3, PATNA
ITA 393/PAT/2026[2015-16]Status: Disposed31/8/2026AY 2015-16
LEENA,BHAGALPUR vs ACTIT/DCIT, CC-2, PATNA, PATNA
ITA 392/PAT/2026[2013-14]Status: Disposed31/8/2026AY 2013-14
SUPER STEEL CASTING LIMITED,PATNA vs ITO WARD2(2),PATNA, PATNA
ITA 337/PAT/2026[2012-13]Status: Disposed31/8/2026AY 2012-13
DHARMENDRA SAH,LAKHISARAI vs ITO WARD 2(5), LAKHISARAI/, LAKHISARAI
ITA 322/PAT/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
VENKY STEELS PRIVATE LIMITED,PATNA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
ITA 260/PAT/2026[2019-2020]Status: Disposed31/8/2026AY 2019-2020
BUDDHAS LIGHT CHARITABLE TRUST,BODHGAYA vs INCOME TAX OFFICER, PATNA
ITA 255/PAT/2026[2023-24]Status: Disposed31/8/2026AY 2023-24
BLUECHIP ASSET PRIVATE LIMITED,PATNA vs CIT APPEAL, PATNA
ITA 237/PAT/2026[2018-19]Status: Disposed31/8/2026AY 2018-19
SANDAPINI GURUKUL FOUNDATION,TILOTHU vs INCOME TAX OFFICER, EXEMPTION WARD-1, PATNA, PATNA
ITA 194/PAT/2026[2014-15]Status: Disposed31/8/2026AY 2014-15
SANDAPINI GURUKUL FOUNDATION,TILOTHU vs INCOME TAX OFFICER, EXEMPTION WARD-1, PATNA, PATNA
ITA 190/PAT/2026[2015-16]Status: Disposed31/8/2026AY 2015-16
ARVIND KUMAR,PURNEA vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
ITA 189/PAT/2026[2017-2018]Status: Disposed31/8/2026AY 2017-2018
ARVIND KUMAR,PURNEA vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
ITA 188/PAT/2026[2016-2017]Status: Disposed31/8/2026AY 2016-2017
INFINITY MINING LLP,PATNA vs ACIT, PATNA
ITA 187/PAT/2026[2022-23]Status: Disposed31/8/2026AY 2022-23
EKTA MANCH,PATNA vs ITO EXEMPTION WARD 1, PATNA , PATNA
ITA 12/PAT/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
AJAY KUMAR SINGH ,MUZAFFARPUR vs ITO WARD 1 (1), MUZAFFARPUR
ITA 554/PAT/2025[2017-18]Status: Disposed31/8/2026AY 2017-18
