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ITAT Patna Bench

3,036 judgments

KRISHNA KUMAR KEJRIWAL,RAIPUR vs INCOME TAX OFFICER- 1(1), BHAGALPUR

ITA 46/PAT/2025[2017-18]Status: Disposed26/5/2025AY 2017-18

Shri Duvvuru RL Reddy (Vice President)

JYOTI KUMARI,PURNEA vs INCOME TAX DEPARTMENT, DELHI

ITA 39/PAT/2025[2018-19]Status: Disposed26/5/2025AY 2018-19

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

MUKESH KUMAR YADAV,PURNEA vs INCOME TAX DEPARTMENT, DELHI

ITA 38/PAT/2025[2018-19]Status: Disposed26/5/2025AY 2018-19

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

ERFAN ALAM,KHAGARIA vs ITO, WARD- 2 (1), BEGUSARAI

ITA 29/PAT/2025[2015-16]Status: Disposed26/5/2025AY 2015-16

SHRI DUVVURU RL REDDY (Vice President), SHRI SANJAY AWASTHI (Accountant Member)

SANTOSH PRASAD,SHEIKHPURA vs ITO. WARD-2(5), , LAKHISARAI

ITA 27/PAT/2025[2017-18]Status: Disposed26/5/2025AY 2017-18

Shri Duvvuru RL Reddy (Vice President)

JHARKHAND KALYAN AWAM SEWA SANSTHAN,RANCHI vs COMMISSIONER OF INCOME TAX, EXEMPTION, PATNA., RANCHI

ITA 665/PAT/2024[2025-26]Status: Disposed26/5/2025AY 2025-26

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

RUBAN PATLIPUTRA HOSPITAL PRIVATE LIMITED,PATNA vs CIT, PATNA

ITA 653/PAT/2024[2014-15]Status: Disposed26/5/2025AY 2014-15

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

NAGENDRA KUMAR SINGH,PATNA vs ITO, WARD-5(3), PATNA, PATNA

ITA 499/PAT/2024[2017-18]Status: Disposed26/5/2025AY 2017-18

Shri Duvvuru RL Reddy (Vice President)

BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LIMITED, PATNA,PATNA vs ITO, WARD-2(1), PATNA

ITA 498/PAT/2024[2017-18]Status: Disposed26/5/2025AY 2017-18

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATON LTD, PATNA,PATNA vs ITO, WARD 2(1), PATNA

ITA 497/PAT/2024[2016-17]Status: Disposed26/5/2025AY 2016-17

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

NEELABH KUMAR JHA,KATIHAR vs ITO WARD- 1 (5), KATIHAR

ITA 289/PAT/2024[2013-14]Status: Disposed26/5/2025AY 2013-14

Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

NEELABH KUMAR JHA,KATIHAR vs ITO, WARD 1 (5), KATIHAR

ITA 288/PAT/2024[2012-13]Status: Disposed26/5/2025AY 2012-13

Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

SYED IMTYAZ AHSAN,BARH vs ITO WARD 6(2) PATNA, PATNA

ITA 280/PAT/2024[2017-18]Status: Disposed26/5/2025AY 2017-18

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

AKANKSHA ENTERPRISES PRIVATE LIMITED,PATNA vs CIT(A), PATNA

ITA 360/PAT/2023[2017-2018]Status: Disposed26/5/2025AY 2017-2018

Shri Duvvuru RL Reddy (Vice President)

SIS CASH SERVICES PRIVATE LIMITED,PATNA vs ADIT, CPC, BANGALORE, BANGALORE

ITA 240/PAT/2023[2020-21]Status: Disposed26/5/2025AY 2020-21

UPENDRA PRASAD CHAURASIYA,PATNA vs DCIT CENTRAL CIRCLE-2, PATNA

ITA 209/PAT/2023[2021-22]Status: Disposed26/5/2025AY 2021-22

Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

SHREE SHREE DWARIKAJI FOODS PRIVATE LIMITED,PATNA vs DC/AC, CIRCLE-2, PATNA

ITA 268/PAT/2024[2011-12]Status: Disposed23/5/2025AY 2011-12

SHRI DUVVURU RL REDDY, VICE PRESIDENT SHRI SANJAY AWASTHI (Accountant Member)

COACHING ASSOCIATION OF BHARAT,PATNA vs CIT, EXEMPTION, PATNA

ITA 53/PAT/2025[2025-26]Status: Disposed21/5/2025AY 2025-26

SHRI DUVVURU RL REDDY (Vice President), SHRI SANJAY AWASTHI (Accountant Member)

COACHING ASSOCIATION OF BHARAT,PATNA vs CIT-EXEMPTION, PATNA

ITA 52/PAT/2025[2025-26]Status: Disposed21/5/2025AY 2025-26

SHRI DUVVURU RL REDDY (Vice President), SHRI SANJAY AWASTHI (Accountant Member)

HIKMAT FOUNDATION,PATNA vs CIT EXEMPTION, PATNA

ITA 102/PAT/2025[2024-25]Status: Disposed21/5/2025AY 2024-25

SHRI DUVVURU RL REDDY (Vice President), SHRI SANJAY AWASTHI (Accountant Member)