ITAT Patna Bench
3,035 judgments
MADHU DEVI,NAWADA vs ITO, WARD 2 (3), BIHARSHARIF, PATNA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
PUNAM DEVI,MUNGER vs A.O.,NFAC, MUNGER
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
INCOME TAX OFFICER, KATIHAR vs BIRENDRA KUMAR SANCHETI, KATIHAR
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
RAJESH KUMAR,EAST CHAMPARAN vs NFAC, DELHI
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
BIJAY KUMAR SARAF,DALDALI BAZAR, MUZAFFARPUR vs DC/AC CIRCLE 1,MUZFFARPUR, IT-OFFICE, POLICE LINE, SIKANDERPUR MUZZAFFARPUR
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
BINAY KUMAR,WEST CHAMPARAN vs ITO, WARD- 1 (5), BETTIAH
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SHASHI KRISHNA EDUCATIONAL AVAM WELFARE SOCIETY,PATNA vs AO, PATNA
AMIT KUMAR,BEGUSARAI vs NFAC, DELHI
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SHEKHAR NARAYAN,PATNA vs NFAC, DELHI
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SHEKHAR NARAYAN,PATNA vs NFAC, DELHI
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MOHAMMAD KASIF RAJA,MILIK TOLA, KHOKSA, BAISI vs INCOME TAX OFFICER, WARD 3(1), PURNEA, PURNEA
IN THE INCOME TAX APPELLATE TRIBUNAL PATNA ‘SMC' BENCH AT KOLKATA [Virtual Court] Before SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA, ACCOUNTANT MEMBER ITA No.: 322/PAT/2025 Assessment Year: 2017-18 Mohammad Kasif Raja (Appellant) Vs. ITO, Ward-3(1), Purnea (Respondent) PAN: BLRPR6656J Appearances: Assessee represented by : Ravi Shankar, Adv. Department represented by : Ashwani Kr. Singal, JCIT. Date of concluding the hearing : 08-January-2026 Date of pronouncing the order : 29-
GYASUDDIN MOHAMMAD ANSARI,PURNIA vs ITO, WARD- 3 (3), PURNEA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
TRY,PATNA vs ACIT, EXEMPTION, CIRCLE, PATNA
Before Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
TARIQUE AKHLAQUE,LUCKNOW vs ITO WARD 3(4) , SASARAM
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
VIDYOTMA,PATNA vs ITO, WARD-2 (1), SITAMARHI
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
BIHAR STATE EDUCATIONAL INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED,PATNA vs CIT EXEMPTION, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, PATNA, PATNA vs YASHI FILMS PRIVATE LIMITED, PATNA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
PERFECT CONSTRUCTION ,BUXAR vs ITO WARD 1 (1) PATNA , PATNA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Laxmi Prasad Sahu (Accountant Member)
PERFECT CONSTRUCTION ,BUXAR vs ITO WARD 1 (1), PATNA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Laxmi Prasad Sahu (Accountant Member)
ABHISHEK KUMAR ,BETTIAH vs ITO, WARD 1 (5), BETTIAH
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Laxmi Prasad Sahu (Accountant Member)
