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ITAT Nagpur Bench

3,585 judgments

APEX DETONATORS PVT LTD,NAGPUR vs DCIT CIRCLE 2 NAGPUR, NAGPUR

ITA 192/NAG/2026[2019-20]Status: Disposed15/6/2026AY 2019-20

DIWAKAR DAULATRAO BHONGADE,NAGPUR vs INCOME TAX OFFICER WARD 4(1) NAGPUR, NAGPUR

ITA 113/NAG/2026[2018-2019]Status: Disposed15/6/2026AY 2018-2019

RATAN FATTUJI CHITADE,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3, NAGPUR

ITA 81/NAG/2025[2012-13]Status: Disposed15/6/2026AY 2012-13

GEETA KRUSHNA MAHILA URBAN CREDIT CO-OPERATIVE SOCIETY LIMITED, NAGPUR,NAGPUR vs ITO WARD 4(4), NAGPUR

ITA 557/NAG/2025[2016-17]Status: Disposed15/6/2026AY 2016-17

ABDUL NAIM ABDUL ANIS,AMRAVATI vs INCOME TAX OFFICER-WARD 1, AMRAVATI

ITA 528/NAG/2025[2017-18]Status: Disposed15/6/2026AY 2017-18

PUNJAB SEWA SAMAJ,NAGPUR vs ITO WARD-1, EXEMP, NAGPUR, NAGPUR

ITA 527/NAG/2025[2026-2027]Status: Disposed15/6/2026AY 2026-2027

GRAMIN VIKAS SANSHODHAN VA PRASHIKSHAN SANSTHA,NAGPUR vs INCOME TAX OFFICER, WARD - 2(3), NAGPUR

ITA 522/NAG/2025[2008-09]Status: Disposed15/6/2026AY 2008-09

GRAMIN VIKAS SANSHODHAN VA PRASHIKSHAN SANSTHA,NAGPUR vs INCOME TAX OFFICER, WARD-2(3), NAGPUR

ITA 521/NAG/2025[2007-08]Status: Disposed15/6/2026AY 2007-08

GRAMIN VIKAS SANSHODHAN VA PRASHIKSHAN SANSTHA,NAGPUR vs INCOME TAX OFFICER, WARD - 2(3), NAGPUR

ITA 520/NAG/2025[2006-07]Status: Disposed15/6/2026AY 2006-07

OM ISPAT,NAGPUR vs ITO WARD 4(3), NAGPUR

ITA 519/NAG/2025[2015-16]Status: Disposed15/6/2026AY 2015-16

DY. COMMISSIONER OF INCOME-TAX, CIRCLE-2, NAGPUR, NAGPUR vs MOTHERS PET KINDERGARTEN, NAGPUR

ITA 197/NAG/2025[2018-2019]Status: Disposed15/6/2026AY 2018-2019

KUMAR BUILDERS,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL ) NAGPUR, NAGPUR

ITA 450/NAG/2026[2022-23]Status: Heard12/6/2026AY 2022-23

RAVIKUMAR SUBBARAO CHAMARTI,CHANDRAPUR vs ITO WARD-1, CHANDRAPUR, CHANDRAPUR

ITA 376/NAG/2026[2022-23]Status: Disposed12/6/2026AY 2022-23

RAJENDRA SHANKARRAO JADHAO,AMRAVATI vs DEPUTY COMMISSIONER OF INCOME TAX AMRAVATI CIRCLE , AMRAVATI

ITA 15/NAG/2026[2014-2015]Status: Disposed12/6/2026AY 2014-2015

PARIKSHIT RAMESH FUKE ,NAGPUR vs ITO WARD 1(2) NAGPUR, NAGPUR

ITA 662/NAG/2025[2020-21]Status: Disposed12/6/2026AY 2020-21

SHREE SANT BHOJAJI MAHARAJ DEOSTHAN AJANSARA,WARDHA vs COMMISSIONER OF INCOME TAX EXEMPTION, .

ITA 570/NAG/2025[2025-2026]Status: Disposed12/6/2026AY 2025-2026

ASHISH BHAGWAN BALPANDE,NAGPUR vs ITO WARD 4(4), NAGPUR

ITA 569/NAG/2025[2016-17]Status: Disposed12/6/2026AY 2016-17

ASHISH BHAGWAN BALPANDE,NAGPUR vs ITO WARD 4(4), NAGPUR

ITA 568/NAG/2025[2016-17]Status: Disposed12/6/2026AY 2016-17

SHRI LOHANA MAHAJAN TRUST,YAVATMAL vs ITO (EXEMPTION) WARD-4, NAGPUR

ITA 500/NAG/2025[2013-14]Status: Disposed12/6/2026AY 2013-14

DEEPAK RAJDEO PANDEY,NAGPUR vs ITO WARD-2(2), NAGPUR

ITA 498/NAG/2025[2019-2020]Status: Disposed12/6/2026AY 2019-2020