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ITAT Nagpur Bench

3,585 judgments

ROHAN RAJESH RATHI,NAGPUR vs ITO WARD 1(1), NAGPUR

ITA 127/NAG/2026[2020-21]Status: Disposed16/6/2026AY 2020-21

NAVJIVAN SHIKSHAN PRASARAK MANDAL,YAVATMAL vs ITO WARD-4, EXEMP, NAGPUR, NAGPUR

ITA 107/NAG/2026[2018-19]Status: Disposed16/6/2026AY 2018-19

ASHOK KALICHARAN KANOJIYA,NAGPUR vs ITO WARD-1(3), NAGPUR

ITA 644/NAG/2025[2013-14]Status: Disposed16/6/2026AY 2013-14

MAHA ACADEMY OF PEDIATRIC NEUROLOGY ,NAGPUR vs CIT EXEMPTION, PUNE

ITA 641/NAG/2025[2025-26]Status: Disposed16/6/2026AY 2025-26

ANITA HANUMAN NIKODE,NAGPUR vs ITO WARD-2, CHANDRAPUR

ITA 639/NAG/2025[2021-22]Status: Disposed16/6/2026AY 2021-22

JANJAGRUTI SHISHAN SANSTHA,DEQALGAON vs CIT EXEMPTION, PUNE

ITA 626/NAG/2025[-]Status: Disposed16/6/2026

WARDHA URBAN AND RURAL COOPERATIVE CREDIT SOCIETY LIMITED,WARDHA vs ITO WARD-2, WARDHA

ITA 625/NAG/2025[2019-20]Status: Disposed16/6/2026AY 2019-20

RAMA RAVINDRA PATIL,NAGPUR vs INCOME TAX OFFICER - 1(4) NAGPUR, NAGPUR

ITA 617/NAG/2025[2017-2018]Status: Disposed16/6/2026AY 2017-2018

RAMA RAVINDRA PATIL,NAGPUR vs INCOME TAX OFFICER - WARD 1(4) NAGPUR, NAGPUR

ITA 616/NAG/2025[2017-2018]Status: Disposed16/6/2026AY 2017-2018

PRAFUL BHAURAO WAHADUDE,NAGPUR vs DCIT/ACIT CENCIR 2(1),NAG, NAGPUR

ITA 615/NAG/2025[2013-14]Status: Disposed16/6/2026AY 2013-14

KISHORE HANSRAJ JHAM,NAGPUR vs DCIT/ACIT CENTRAL CIRCLE 2(1), NAGPUR

ITA 607/NAG/2025[2022-23]Status: Disposed16/6/2026AY 2022-23

ARPITA MATHEW ARUKAKKAL,NAGPUR vs ITO WARD 5(3), NAGPUR

ITA 581/NAG/2025[2016-17]Status: Disposed16/6/2026AY 2016-17

RAMA RAVINDRA PATIL,NAGPUR vs INCOME TAX OFFICER - 1(4) NAGPUR, NAGPUR

ITA 579/NAG/2025[2017-2018]Status: Disposed16/6/2026AY 2017-2018

JANJAGRUTI SHISHAN SANSTHA DEQALGAON,GONDIA vs CIT(EXEMPTION), PUNE

ITA 560/NAG/2025[-]Status: Disposed16/6/2026

VIPASSANA BAHUDDESHIYA SEVA SANSTHA, BHANDARA,BHANDARA vs ITO WARD - 1, EXEMPTIONS, NAGPUR

ITA 523/NAG/2025[Not Applicable]Status: Disposed16/6/2026

SHRI KSHETRA RAMTEK TELI SAMAJ DHARAMSHALA,NAGPUR vs CIT EXEMPTION , PUNE

ITA 438/NAG/2025[-]Status: Disposed16/6/2026

DCIT CENTER. CIRCLE-AMRAVATI, NAGPUR vs SANDEEP HARIBHAU PUNDKAR, AKOLA

ITA 364/NAG/2025[2019-20]Status: Disposed16/6/2026AY 2019-20

VIJAY LALSING SURADKAR,CHIKHLI vs ITO WARD-2, NAGPUR

ITA 341/NAG/2025[2017-18]Status: Disposed16/6/2026AY 2017-18

SANJAY SHANKARRAO JADHAO,AMRAVATI vs DEPUTY COMMISSIONER OF INCOME TAX, AMRAVATI CIRCLE, AMRAVATI, AMRAVATI

ITA 261/NAG/2025[2014-2015]Status: Disposed16/6/2026AY 2014-2015

M M CONSTRUCTIONS,NAGPUR vs INCOME TAX OFFICER WARD-2, AKOLA

ITA 372/NAG/2026[2013-14]Status: Disposed15/6/2026AY 2013-14