← All Benches
ITAT Nagpur Bench
3,585 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1,RAIPUR (CG), RAIPUR (CG) vs M/S SARDA ENERGY & MINERALS LTD, NAGPUR
ITA 225/NAG/2017[2012-2013]Status: Disposed25/4/2019AY 2012-2013
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1,RAIPUR (CG), RAIPUR (CG) vs M/S SARDA ENERGY & MINERALS LTD, NAGPUR
ITA 224/NAG/2017[2011-2012]Status: Disposed25/4/2019AY 2011-2012
SHRI AJAYKUMAR BATRA,BANDARA vs THE ACIT, CIRCLE- 7, NAGPUR
ITA 19/NAG/2015[2010-11]Status: Disposed25/4/2019AY 2010-11
I.T.O.(T.D.S.) WARD 2(3), CHANDRAPUR vs BILT GRAPHIC PAPER PROUDUCTS LTD., CHANDRAPUR
ITA 125/NAG/2015[2014-15]Status: Disposed25/4/2019AY 2014-15
I.T.O.(T.D.S.) WARD 2(3), CHANDRAPUR vs BILT GRAPHIC PAPER PROUDUCTS LTD., CHANDRAPUR
ITA 124/NAG/2015[2013-14]Status: Disposed25/4/2019AY 2013-14
I.T.O.(T.D.S.) WARD 2(3), CHANDRAPUR vs BILT GRAPHIC PAPER PROUDUCTS LTD., CHANDRAPUR
ITA 123/NAG/2015[2012-13]Status: Disposed25/4/2019AY 2012-13
I.T.O.(T.D.S.) WARD 2(3), CHANDRAPUR vs BILT GRAPHIC PAPER PROUDUCTS LTD.,
ITA 122/NAG/2015[2014-15]Status: Disposed25/4/2019AY 2014-15
I.T.O.(T.D.S.) WARD 2(3), CHANDRAPUR vs BILT GRAPHIC PAPER PROUDUCTS LTD.,
ITA 121/NAG/2015[2013-14]Status: Disposed25/4/2019AY 2013-14
I.T.O.(T.D.S.) WARD 2(3), CHANDRAPUR vs BILT GRAPHIC PAPER PROUDUCTS LTD.,
ITA 120/NAG/2015[2012-13]Status: Disposed25/4/2019AY 2012-13
SMT USHA ARORA,CHANDRAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CHANDRAPUR
ITA 68/NAG/2019[2014-15]Status: Disposed24/4/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE (EXEMPTION) NAGPUR, NAGPUR vs M/S VIDARBHA CRICKET ASSOCIATION, NAGPUR
ITA 94/NAG/2018[2014-2015]Status: Disposed24/4/2019AY 2014-2015
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs M/S GUPTA INTERNATIONAL INDUSTRIES LTD., NAGPUR
ITA 392/NAG/2017[2011-2012]Status: Disposed24/4/2019AY 2011-2012
M/S SHREENIWAS CONSTRUCTION,NAGPUR vs ITO-WARD-1(4), NAGPUR
ITA 152/NAG/2014[2004-05]Status: Disposed24/4/2019AY 2004-05
INCOME TAX OFFICER WARD -2, AKOLA vs SHIR ABDUL WASHIM ABDUL KADIR, AKOLA
ITA 262/NAG/2018[2012-13]Status: Disposed29/3/2019AY 2012-13
M/S DEBASHU SERVICES PVT.LTD,NAGPUR vs DY COMMISSIONER OF INCOME TAX CIRCLE-1, NAGPUR
ITA 262/NAG/2017[2012-2013]Status: Disposed29/3/2019AY 2012-2013
M/S DEBASHU SERVICES PVT.LTD,NAGPUR vs DY COMMISSIONER OF INCOME TAX CIRCLE-1, NAGPUR
ITA 261/NAG/2017[2008-2009]Status: Disposed29/3/2019AY 2008-2009
M/S DEBASHU SERVICES PVT.LTD,NAGPUR vs DY COMMISSIONER OF INCOME TAX CIRCLE-1, NAGPUR
ITA 260/NAG/2017[2007-2008]Status: Disposed29/3/2019AY 2007-2008
M/S DEBASHU SERVICES PVT.LTD,NAGPUR vs DY COMMISSIONER OF INCOME TAX CIRCLE-1, NAGPUR
ITA 259/NAG/2017[2006-2007]Status: Disposed29/3/2019AY 2006-2007
DY COMMISSIONER OF INCOME TAX CIRCLE-1, NAGPUR vs M/S DEBASHU SERVICES PVT.LTD, NAGPUR
ITA 230/NAG/2017[2012-2013]Status: Disposed29/3/2019AY 2012-2013
DY COMMISSIONER OF INCOME TAX CIRCLE-1, NAGPUR vs M/S DEBASHU SERVICES PVT.LTD, NAGPUR
ITA 229/NAG/2017[2008-2009]Status: Disposed29/3/2019AY 2008-2009
