← All Benches
ITAT Nagpur Bench
3,585 judgments
A,C.I.T. CENTRAL CIR.- 2(2), NAGPUR vs SMT. POOJA SAMEER DAMBLE, NAGPUR
ITA 288/NAG/2016[2009-10]Status: Disposed15/10/2019AY 2009-10
I.T.O. WARD -2, CHANDRAPUR vs M/S HARSHAL GRAMIN VIKAS BAHU-UDDESHIYA SANSTHA, CHANDRAPUR
ITA 227/NAG/2016[2010-11]Status: Disposed15/10/2019AY 2010-11
ITO, WARD - 2, BULDHANA vs SHRI ASHOK GOPIKISAN TAORI, BULDHANA
ITA 99/NAG/2015[2009-10]Status: Disposed15/10/2019AY 2009-10
ITO, WARD-2, BULDHANA vs SHRI ASHOK GOPIKISAN TAORI, BULDHANA
ITA 98/NAG/2015[2008-09]Status: Disposed15/10/2019AY 2008-09
A.C.I.T.. CIR.-2, NAGPUR vs M/S SUNNY CONSTN., BHANDARA(MH)
ITA 344/NAG/2015[2011-12]Status: Disposed15/10/2019AY 2011-12
I.T.O.(T.D.S.) WARD 2(3), CHANDRAPUR vs SHRI NARESH DHARAMRAJ JAIN, CHANDRAPUR
ITA 201/NAG/2015[2013-14]Status: Disposed15/10/2019AY 2013-14
ABDULLABHAI HASANALI THROUGH L/H ZOHRABAI,NAGPUR vs A.C.I.T. CIR-3, NAGPUR
ITA 318/NAG/2012[2007-08]Status: Disposed15/10/2019AY 2007-08
ABDULLABHAI HASANALI THROUGH L/H ZOHRABAI,NAGPUR vs A.C.I.T. CIR-3, NAGPUR
ITA 317/NAG/2012[2006-07]Status: Disposed15/10/2019AY 2006-07
SHRI. ABDULLABHAI HASANALI,NAGPUR vs COMMISSIONER OF INCOME-TAX,-II, NAGPUR
ITA 621/NAG/2008[2005-06]Status: Disposed15/10/2019AY 2005-06
JAMNALAL SONS PVT. LTD.,WARDHA vs CIT-II, NAGPUR
ITA 264/NAG/2008[2002-03]Status: Disposed15/10/2019AY 2002-03
RADHEY MINERALS LTD.,NAGPUR vs ACIT-CENTRAL-CIRCLE-2(3), NAGPUR
ITA 185/NAG/2014[2010-11]Status: Disposed29/5/2019AY 2010-11
DY.CIT, CIRCLE-2, NAGPUR vs M/S SUNVIJAY ROLLING AND ENGINERING LTD, NAGPUR
ITA 161/NAG/2018[2015-2016]Status: Disposed24/5/2019AY 2015-2016
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2, NAGPUR vs SANVIJAY ROLLING & ENGG.LIMITED, NAGPUR
ITA 100/NAG/2018[2014-2015]Status: Disposed24/5/2019AY 2014-2015
SHRI KHANCHAND D. DODEJA,AKOLA vs I.T.O. WARD -1, AKOLA
ITA 335/NAG/2017[2005-2006]Status: Disposed24/5/2019AY 2005-2006
DY. C.I.T. CIR-.2, NAGPUR vs M/S SANVIJAY ROLLING & ENGINEERING LTD., NAGPUR
ITA 514/NAG/2016[2013-14]Status: Disposed24/5/2019AY 2013-14
ACIT- CIR.-1, NAGPUR vs SHRI MANMIT ELECTRICAL INFRASTRUCTURE, NAGPUR
ITA 94/NAG/2015[2011-12]Status: Disposed24/5/2019AY 2011-12
OMPRAKASH BAPPUAPPA KHAKE,PUNE vs ACIT-AKOLA-CIRCLE, AKOLA
ITA 288/NAG/2014[2009-10]Status: Disposed24/5/2019AY 2009-10
THE AKOLA URBAN CO. OP. BANK LTD.,AKOLA vs DY. CIT- AKOLA CIRCLE, AKOLA
ITA 91/NAG/2015[2010-11]Status: Disposed14/5/2019AY 2010-11
THE AKOLA URBAN CO OP. BANK LTD,AKOLA vs D.C.I.T. AKOLA CRICLE, AKOLA
ITA 248/NAG/2015[2011-12]Status: Disposed14/5/2019AY 2011-12
M/S EUREKA MEDICARE PRIVATE LIMITED,YAVATMAL vs PR.COMMISSIONER OF INCOME TAX -2, NAGPUR
ITA 132/NAG/2018[2013-14]Status: Disposed25/4/2019AY 2013-14