← All Benches
ITAT Nagpur Bench
3,585 judgments
INCOME TAX OFFICER, WARD -4, AMRAVATI vs SHRI MAHESH SHANKAR SORATE, DARYAPUR
ITA 251/NAG/2018[2013-14]Status: Disposed15/10/2019AY 2013-14
ASSISTANT COMMISSIONER OF INOCME TAX, WARDHA CIRCLE, WARDHA vs SHRI JAGDISH SADHURAM JOTWANI, WARDHA
ITA 246/NAG/2018[2015-16]Status: Disposed15/10/2019AY 2015-16
ASSISTANT COMMISSIONER OF INOCME TAX, WARDHA CIRCLE, WARDHA vs SHRI JAGDISH SADHURAM JOTWANI, WARDHA
ITA 245/NAG/2018[2014-15]Status: Disposed15/10/2019AY 2014-15
INCOME TAX OFFICER (EXEMPTIONS)-1, NAGPUR vs M/S SHRI GIRIRAJSHARANJI SHRI BALKRISHNLALJI MANDIR, NAGPUR
ITA 244/NAG/2018[2011-12]Status: Disposed15/10/2019AY 2011-12
INCOME TAX OFFICER, WARD -4(3), NAGPUR vs SHAFIQUE MOHD.YUSUF MOHD DIWAN, NAGPUR
ITA 242/NAG/2018[2009-10]Status: Disposed15/10/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, AKOLA CIRCLE, AKOLA, AKOLA vs THE AKOLA JANATA COMMERCIAL CO-OPERATIVE BANK LIMITED, AKOLA
ITA 240/NAG/2018[2011-12]Status: Disposed15/10/2019AY 2011-12
DY.C.I.T. AMRAVATI CIRCLE, AMRAVATI vs M/S JIJAJU COMMERCIAL CO OP. BANK LTD, AMARAVATI
ITA 238/NAG/2018[2014-15]Status: Disposed15/10/2019AY 2014-15
INCOME TAX OFFICER, WARD -4, AMRAVATI vs RAMESH RATANLAL KARWA(HUF), MUMBAI
ITA 236/NAG/2018[2013-14]Status: Disposed15/10/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR vs M/S GUPTA METALLICS & POWER LIMITED, NAGPUR
ITA 226/NAG/2018[2009-10]Status: Disposed15/10/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -2(1), NAGPUR vs SHRI MAHESH GUPTA, NAGPUR
ITA 225/NAG/2018[2010-11]Status: Disposed15/10/2019AY 2010-11
ASSISTATN COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -2(1), NAGPUR vs SHRI MAHESH GUPTA, NAGPUR
ITA 224/NAG/2018[2009-10]Status: Disposed15/10/2019AY 2009-10
SHRI SAMEER M AGRAWAL, NAGPUR vs INCOME TAX OFFICER, WARD 2(1), NAGPUR
ITA 217/NAG/2018[2003-04]Status: Disposed15/10/2019AY 2003-04
ASSTT.CIT CENTRAL CIRCLE -1(1), NAGPUR vs SHRI AJAY KHANDELWAL, WANI
ITA 152/NAG/2018[2014-2015]Status: Disposed15/10/2019AY 2014-2015
ASSTT.CIT, CENTRAL CIRCLE 1(3), NAGPUR vs SHRI RAMESH BHAGIRATH RANDER (HUF), NAGPUR
ITA 139/NAG/2018[2010-2011]Status: Disposed15/10/2019AY 2010-2011
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE ( EXEMTIPION ), NAGPUR vs M/S JAI MAHAKALI SHIKSHAN SANSTHA BAPUCHIWADI, WARDHA
ITA 105/NAG/2018[2012-2013]Status: Disposed15/10/2019AY 2012-2013
ITO, WARD-1, AMARAVATI vs M/S BHARAT RAIL AUTOMATION PVT. LTD., AMARAVATI
ITA 96/NAG/2017[2013-14]Status: Disposed15/10/2019AY 2013-14
DY. CIT, AMRAVATI CIRCLE, AMARAVATI vs M/S BHARAT RAIL AUTOMATION PVT. LTD., AMARAVATI
ITA 95/NAG/2017[2012-13]Status: Disposed15/10/2019AY 2012-13
JOINT CIT, AMRAVATI CIRCLE, AMARAVATI vs M/S BHARAT RAIL AUTOMATION PVT. LTD., AMARAVATI
ITA 94/NAG/2017[2011-12]Status: Disposed15/10/2019AY 2011-12
ITO, WARD-1(5), NAGPUR vs SHRI HARMITSINGH BHAGWANSINGH SETHIO, NAGPUR
ITA 91/NAG/2017[2011-12]Status: Disposed15/10/2019AY 2011-12
THE ITO,(TDS) WARD-1(2), AKOLA vs THE CHIEF ACCOUNT OFFICER, AKOLA
ITA 86/NAG/2017[2010-11]Status: Disposed15/10/2019AY 2010-11
